Section 41 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
41. FAR Restriction for lesser road width.
- Where sites for residential and commercial buildings do not face or abut a road of the required width as specified in Regulation 34 (5) and 40(1), the front setback and the coverage of the building shall be regulated according to the size of the plot, but height and Floor Area Ratio shall be regulated according to width of the road along which the concerned site is located. The coverage shall be reduced to provide for roads of lower width.
