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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(5) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(5)The Electrical Inspector (Lifts) may impose certain conditions including major modernization to the lift, escalator or moving walk installation, if necessary, for safety improvements in the lift, escalator or moving walk before granting renewal of licence.