Section 9 in Gauhati Municipal Corporation Act, 1971
9. Standing Committees and Commissioner to give effect to resolutions of Corporation.
- The Mayor, the Standing Committees and the Commissioner shall give effect to every resolution of the Corporation unless such resolution relates to a matter in which, under the provisions of this Act or the Rules, bye-laws and regulations made thereunder the decision of the Mayor, the Standing Committee or the Commissioner as the case may be, is final.
