Section 43 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
43. Storage and maintenance of authentication transaction data.
- The Authority shall store and maintain authentication transaction data, which shall contain the following information, namely:-(a)authentication request data received including Bhamashah Identification number block;(b)authentication response data sent;(c)meta data related to the transaction;(d)any authentication server side configurations as necessary:Provided that the Authority shall not, in any case, store the purpose of authentication.
