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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(1) in The Punjab Factory Rules, 1952

(1)There shall be in or adjoining the creche a suitable wash-room for the washing of the children and their clothing. The wash-room shall conform to the following standards :-
(a)The floor and internal walls of the room to the height of 0.9 metre shall be so laid or finished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition.
(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided if practicable through taps from a source approved by the Health Officer. Such source shall be capable of yielding for each child a supply of at least five gallons of water a day.
(c)An adequate supply of clean clothes, soap and clean towels shall be made available for each child while it is in the creche.