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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(2)All contributions to the Fund shall be made by means of deposit in to the Government account or to the account of any other agencies approved by the Government for the purpose.