Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 22 September, 2021
Author: N. R. Borkar
Bench: Prasanna B. Varale, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3075 OF 2019
Dheeresh Jain. ...Petitioner.
Versus
The Board of Directors of NPCIL
and Others. ..Respondents.
Ms. Seema Sarniak for the Petitioner.
Mr. Arsh Misra i/b M. V. Kini & Co., for Respondent Nos. 1 to 6.
CORAM : PRASANNA B. VARALE &
N. R. BORKAR, JJ.
Date : September 22, 2021.
P. C. :
1. Learned counsel for Respondent No. 1 to 6 submitted that reply on behalf of Respondent Nos.1 to 6 is ready and he be permitted to file the same in office. Permission granted. Reply be filed in the office by 27th September 2021. Learned counsel for Respondent Nos. 1 to 6 also undertakes to furnish copy of the reply to the Petitioner within a week from today.
2. Post the petition for further consideration on 13 th October 2021.
[N R. Borkar, J.] [Prasanna B. Varale, J.] patilsr 1/ 1 Digitally signed by SACHIN SACHIN RAMCHANDRA RAMCHANDRA PATIL Date: 2021.09.23 PATIL 17:58:26 +0530