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[Cites 0, Cited by 7] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(1) in Pondicherry (Extension of Laws) Act, 1968

(1)Any law in force in Pondicherry or any area thereof corresponding to any Act referred to in sub-section (1) of section 3 or any part thereof (except in so far as such law continues to be applicable to Renoncants) shall stand repealed as from the coming into force of such Act in Pondicherry.