Section 18 in Bihar Agricultural University Act, 2010
18. Officers.
- The following shall be the officers of a University namely-(i)The Chancellor;(ii)The Vice-Chancellor;(iii)The Directors;(iv)The Deans;(v)The Registrar;(vi)The Comptroller;(vii)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University.
