Himachal Pradesh High Court
Virender Singh vs . Hiteshwar Singh on 24 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Virender Singh Vs. Hiteshwar Singh .
RSA No. 230/202224.08.2022 Present: Mr. G.D. Verma, Sr. Advocate with Mr. Balwant Singh Thakur, Advocate, for the appellant.
Mr. Neeraj Gupta, Sr. Advocate with Mr. Pranjal Munjal, Advocate, for the respondent.
Notice. Mr. Pranjal Munjal, Advocate, appears r to and waives service of notice on behalf of the respondent.
Learned counsel for the parties state that since the matter is inter se near relatives, it will be settled if send for mediation. Accordingly, the matter be sent for mediation and Mr. N.K. Sood, learned Senior Counsel and Trained Mediator, is requested to mediate between the parties.
The learned Mediator, if so feels, is at liberty to conduct the mediation at any place, including visiting of the spot, with the consent of parties.
The parties through their counsel are directed to appear before the learned Mediator on 26.08.2022.
(Chander Bhusan Barowalia) Judge 24th August, 2022 (raman) ::: Downloaded on - 24/08/2022 20:06:21 :::CIS