Kerala High Court
Paragon Steel (P) Ltd vs State Of Kerala on 30 June, 2011
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 41060 of 2003(K)
1. PARAGON STEEL (P) LTD.
... Petitioner
Vs
1. STATE OF KERALA
... Respondent
For Petitioner :SRI.K.SRIKUMAR
For Respondent :SRI.P.SANTHALINGAM, SC, KSEB
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :30/06/2011
O R D E R
ANTONY DOMINIC, J.
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W.P.(C) NO. 41060 OF 2003
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Dated this the 30th day of June, 2011 J U D G M E N T Counsel for the petitioner submits that the subject matter of this petition has become infructuous. Accordingly this writ petition is dismissed as infructuous.
ANTONY DOMINIC, JUDGE ul/-