Section 55(2)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(b)the mark is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it intended to apply.

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