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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(b) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

(b)enter, inspect or break open and search any part of the place or premises where such a power crusher or unit is located in which he has reason to believe that any contravention of the provisions of this Order or of the conditions of any licence is being or is about to be committed;