Bombay High Court
Axis Trustee Services Limited vs Lavasa Corporation Limited And Anr on 4 September, 2018
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 1 934-NMCD-318-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
NOTICE OF MOTION NO. 318 OF 2017
IN
COMMERCIAL SUIT NO. 80 OF 2017
Axis Trustee Services Ltd. ... Plaintiff
Versus
Lavasa Corporation Limited and Anr. ... Defendants
Ms.Ankita Singhania a/w. Mr. Udit Mendiratta, Ms.Manini Bharati I/b. Tri Legal for
the Plaintiff.
Mr.Rohit Gupta for Defendant No.1.
Mr.Prakash Shinde a/w. Ms. Swati Deshpande I/b. MDP and Partners for UBI.
CORAM : S.J. KATHAWALLA, J.
DATED : 4TH SEPTEMBER,2018 P.C.:
1. Stand over to 21st December, 2018.
2. Liberty to apply.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 01:04:57 :::