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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xxiv) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xxiv)to instruct the affiliated institution to make available infrastructure, faculty, and such other facilities as may be required by the Board for smooth conduct of examination and for proper discharge of functions under this Act or the rules or the regulations made thereunder;