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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(2)(f) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(f)be responsible for the custody of the Fund and ensuring that all moneys of the Fund are expended for the purposes for which they are granted or allotted;