Jammu & Kashmir High Court
Ex. Hav. Sukhdev Singh vs . Union Of India And Others on 29 March, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Supp No. 1
S. No. 126
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 659/2019
IA No. 01/2019
Date of order-29.03.2019
Ex. Hav. Sukhdev Singh vs. Union of India and others
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearance:-
For the petitioner(s) : Mr. D. S. Chauhan, Adv.
For the respondent(s) :
Notice.
Mr. Vishal Sharma, ASGI waives notice on behalf of the respondents, who shall file objections within two weeks.
List on 16.04.2019.
Meanwhile, subject to objections and till next date before the Bench, status quo as it exists today with regard to the service status of the petitioner shall be maintained.
(Sanjeev Kumar) Judge JAMMU:
29.03.2019 Rakesh RAKESH KUMAR 2019.03.29 12:47 I attest to the accuracy and integrity of this document