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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 135(2)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known is delivered by him to the printer in duplicate; and