Delhi High Court - Orders
Puja Bhatia And Anr vs Union Of India And Anr on 22 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 699/2019 & CM APPL.3050-3051/2019
PUJA BHATIA AND ANR. ..... Petitioners
Through: Ms. Payal Agrawal, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through:
Mr. Kamal Kant Jha, Sr. Panel Counsel for R-1 &
R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 22.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 22, 2019 ns