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Supreme Court - Daily Orders

Union Of India vs Yash Rattan on 12 July, 2022

Bench: S. Abdul Nazeer, J.K. Maheshwari

     ITEM NO.27                              COURT NO.6                  SECTION XIV

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11046/2022

     (Arising out of impugned final judgment and order dated 09-04-2021
     in WP(C) No. 3576/2021 passed by the High Court of Delhi at New
     Delhi)

     UNION OF INDIA & ORS.                                                Petitioner(s)

                                                     VERSUS

     YASH RATTAN & ORS.                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.87445/2022-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 12-07-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)                Mr.   Vikramjit Banerji,ASG
                                      Mr.   Mukesh Kumar Maroria, AOR
                                      Mr.   Mukul Singh, Adv.
                                      Mr.   Sandeep kr. Mahapatra. Adv.
                                      Mr.   Shuvodeep Roy, Adv.
                                      Mr.   Piyush Beriwal, Adv.

     For Respondent(s)               Mr. C. George Thomas, AOR

                                      Mr. Harpreet Singh, Adv.
                                      Mr. Arunesh Sharma, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

We are not inclined to interfere with the impugned order passed Signature Not Verified by the High Court. The Special Leave Petition is dismissed.

Digitally signed by Anita Malhotra Date: 2022.07.13 13:29:44 IST Reason:

Pending applications, if any, also stand disposed of.

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)