Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Sikkim - Subsection Section 36(2) in Sikkim Shops and Commercial Establishments Act, 1983 (2)The examination referred to in the proviso to sub-section (1) shall, if the woman so desires, be carried out by a midwife.
