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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(1)(b) in Arunachal Pradesh Nursing Council Act, 2011

(b)prescribing the fees payable on application for registration, the forms in which such applications shall be made and the conditions subject to which names shall be entered in the Register;