Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act] Union of India - Subsection Section 43(2)(d) in The Mineral Conservation And Development Rules, 1988 (d)maintain proper records of the prospecting operations and records of sinking of shafts and boreholes as provided under these rules;