Madras High Court
Jayaprada & Raj Theaters vs The Commissioner on 6 February, 2023
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
W.P.No.19331 of 2017
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 06.02.2023
CORAM
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
W.P.No.19331 of 2017
and
W.M.P.Nos.20843 to 20845 of 2017
Jayaprada & Raj Theaters
Represented by Raja Babu Partner,
No.37 & 38, G.P. Road,
Chennai – 600 002. ... Petitioner
Vs.
1.The Commissioner,
Corporation of Chennai,
Chennai – 600 003.
2.The Assistant Revenue Officer,
Corporation of Chennai (North)
Zone-V, Mint,
Chennai – 600 021.
3.The License Inspector,
Corporation of Chennai (North)
Zone-V, Mint,
Chennai – 600 021.
4.Tejvinder Singh Kapoor,
Reema Enterprises,
No.37-38, G.P. Road,
Jayaprada & Raj Theaters,
Chennai – 2. ... Respondents
https://www.mhc.tn.gov.in/judis
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W.P.No.19331 of 2017
Prayer: Writ petition is filed under Article 226 of the Constitution of India for
issuance of a Writ of Mandamus, directing the respondents 1 to 3 to consider the
petitioner's representation dated 03.02.2016.
For Petitioner : No Appearance
For Respondents : Mrs. P.T. Rama Devi, for RR1 to 3
No Appearance for R4
ORDER
When the matter is taken up for hearing today, there is no representation for the petitioner. Therefore, this Writ Petition is dismissed for non prosecution.
Consequently, connected miscellaneous petitions are closed. However, there shall be no order as to costs.
06.02.2023 Index :Yes/No Speaking Order / Non-Speaking Order AT To
1.The Commissioner, Corporation of Chennai, Chennai – 600 003.
2.The Assistant Revenue Officer, Corporation of Chennai (North) Zone-V, Mint, Chennai – 600 021.
3.The License Inspector, Corporation of Chennai (North) Zone-V, Mint, Chennai – 600 021 https://www.mhc.tn.gov.in/judis 2/3 W.P.No.19331 of 2017 N.SATHISH KUMAR, J.
AT W.P.No.19331 of 2017 and W.M.P.Nos.20843 to 20845 of 2017 06.02.2023 https://www.mhc.tn.gov.in/judis 3/3