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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Rajasthan - Subsection

Section 107(3) in Rajasthan Co-operative Societies Rules, 2003

(3)Every Co-operative society shall, in addition to the annual statements specified in sub-rule (1) also submit to the Registrar any statement or return in such form, within such time, and for such period as the Registrar may specify.