Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(8) in The Board's Excise Rules, 1965 (8)"Mritasanjibani" means a medicinal preparation of the Ayurvedic system of medicines containing alcohol not exceeding 42 per cent of proof spirit, obtained by the process of fermentation and distillation;
