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[Cites 0, Cited by 0] [Section 218(4)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(4)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)whether a train (where applicable shall be following behind the said train) quoting the authority number of permission granted by the Director, operation and business development as conveyed by the controller and time of departure of the last train sent into the section; and