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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Mizoram - Subsection

Section 75(c) in Mizoram Excise Rules, 1983

(c)As soon as may be after such arrival, the Officer-in-charge of the warehouse shall certify on the importer's copy of the pass full details regarding the spirit received, in such form as may be prescribed in the pass or required by the authorities of the exporting district or place.