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[Cites 0, Cited by 1] [Article 279A(4)] [Article 279A] [Constitution]

Constitution Subarticle

Article 279A(4)(g) in Constitution of India

(g)special provision with respect to the States of Arunachal Pradesh, Assam, Jammu and Kashmir, Manipur, Meghalaya, Mizoram, Nagaland, Sikkim, Tripura, Himachal Pradesh and Uttarakhand; and