Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305] [Entire Act] State of Rajasthan - Subsection Section 305(b) in Rajasthan Panchayati Raj Rules, 1996 (b)a register in Form No. XLII showing cost of petrol or diesel oil etc., consumed and other incidental receipts and expenditure; and
