Calcutta High Court
Arvind Kumar Newar And Ors vs R C Tapuriah And Ors on 27 November, 2020
Author: Shampa Sarkar
Bench: Shampa Sarkar
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
[CONTEMPT]
ORIGINAL SIDE
CC/36/2020
APO 90 OF 2020
ARVIND KUMAR NEWAR AND ORS.
VS.
R C TAPURIAH AND ORS.
BEFORE :
THE HON'BLE CHIEF JUSTICE THOTTATHIL B. RADHAKRISHNAN
And
THE HON'BLE JUSTICE SHAMPA SARKAR
Date : 27th November, 2020
(VIA VIDEO CONFERENCE)
Appearance:-
Mr. Anindya Kumar Mitra, Sr. Adv.
Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. Partha Sarathi Sengupta, Sr.
Adv.
Mr. Ranjan Kr. Bachawat, Sr. Adv.
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Debanjan Mandal, Adv.
Mr. Sanjiv Kumar Terivedi, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. Shaunak Mitra, Adv.
Mr. Soumya Roychowdhury, Adv.
Mr. Kunal Vajani, Adv.
Mr. Sanket Sarawgi, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Ms. Iram Hassan, Adv.
2
Mr. Dripto Majumdar, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Satyaki Mukherjee, Adv.
Mr. Sayan Roychowdhury, Adv.
...for the petitioner
Mr. S.K. Kapur, Sr. Adv.
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Hirak Kr. Mitra, Sr.Adv.
Mr. Surajit Nath Mitra, Sr. Adv.
Mr. K V Viswanathan, Sr. Adv.
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Jishnu Chowdhury, Adv.
Mr. Mahesh Aggarwal, Adv.
Mr. Malay Seal, Adv.
Mr. Prasun Ghosh, Adv.
Ms. Suchismita Chatterjee, Adv.
Ms. Vaibhavi Pandey, Adv.
Mr. Debdutta Sen, Adv.
Mr. Akash Bajaj, Adv.
Mr. Rajesh Upadhyay, Adv.
...for respondents
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv.
Ms. Asmita Raychaudhuri, Adv.
....for Majority APL Committee.
The Court : Issue notice. The alleged contemnors are directed to show cause as to why this Court shall not proceed further with this application under the provisions of the Contempt of Courts Act, 1971.
It is clarified that personal appearance of the alleged contemnors is dispensed with at this is stage and all such proceedings shall stand deferred for the time being awaiting any affidavit/affidavits- in-opposition, which may be proposed by the alleged contemnors. 3
Learned counsel for the petitioner prays for leave to correct certain typographical errors.
Such leave is granted.
List this contempt application on January 6, 2021.
(THOTTATHIL B. RADHAKRISHNAN, C.J.) (SHAMPA SARKAR, J.) sm/sg.