Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act] State of Haryana - Subsection Section 32(4)(k) in University of Heatlh Sciences, Karnal Act, 2016 (k)all other matters which by this Act or the Statutes are to be or may be provided for by the Ordinances.