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[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

State of Punjab - Subsection

Section 181(2)(b) in The Punjab Panchayati Raj Act, 1994

(b)issue directives to Panchayat Samitis with respect to the efficient performance of their duties and such directives shall be binding on the Panchayat Samitis: