Section 2(2)(b) in The United Provinces Agriculturists Relief Act 1934

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State of Uttar Pradesh - Subsection

Section 2(2)(b) in The United Provinces Agriculturists Relief Act 1934

(b)a person who, in districts subject to the Benaras Permanent Settlement Regulation, 1795, pays a local rate under section 109 of the District Boards Act, 1922, not exceeding Rs. 120 per annum; or

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State of Uttar Pradesh - Subsection

Section 2(2)(b) in The United Provinces Agriculturists Relief Act 1934