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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(3)(a) in The Code of Criminal Procedure, 1973

(a)to affect sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1872), or the Banker's Books Evidence Act, 1891(13 of 1891); or