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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(d) in Haryana Municipal Building Bye-laws 1982

(d)The arrangement of quick filtration of rain-water also be made in the rain-water harvesting well/tubewell so that rain-water does not pollute or choke the strata.