Section 42(2)(f) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

(f)the qualifications, the conditions of appointment and service and scale of pay as respects the Registrar under sub-section (3) of Section 20;

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