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[Cites 0, Cited by 0] [Section 17(1A)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1A)(c) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(c)the terms and conditions of service of members of the Board of Trustees shall be such as may be specified in the Scheme;