Himachal Pradesh High Court
Kewal Chand vs . Hrtc & Others on 28 March, 2022
Bench: Sabina, Satyen Vaidya
Kewal Chand vs. HRTC & Others .
Ex. Pt. No. 13 of 2022 28.03.2022 Present: Mr. Ashok Kumar, Advocate for the petitioner.
Mr. Ajeet Singh Saklani, Advocate, for the respondents.
Notice. Mr. Ajeet Singh Saklani, Advocate accepts notice on behalf of respondents and seeks time to file reply.
List again on 19th July, 2022.
(Sabina) Judge (Satyen Vaidya) Judge March 28, 2022 (ps/vh) ::: Downloaded on - 28/03/2022 20:13:17 :::CIS