Ravi Venkatanagendra Kumar, vs Velidiaravind, on 24 December, 2021

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Andhra Pradesh High Court - Amravati

Ravi Venkatanagendra Kumar, vs Velidiaravind, on 24 December, 2021

Bench: R Raghunandan Rao

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA

FRIDAY, THE TWENTY FOURTH DAY OF DECEMBER
TWO THOUSAND AND TWENTY ONE --
'PRESENT: eae

THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

IA No. 1 OF 2021
IN
AS NO: 133 OF 2021

Between:

Ravi Venkata Nagendra Kumar, S/o Late Sri Narasimha Swamy, aged 51 years,
Occ: Cultivation, R/o D.No.4-3-12, 8" Ward, Singamsettivari Street, Narsapur

~ SRO, Narsapur Mandal, Narsapur Municipal Area, West Godavari District.

..PETITIONER
AND

Velidi Aravind, S/o Velidi Veera Venkata Mohan Chalapathi, aged 17 years, Occ.
Student, R/o D.No.4-95/1, Andhra Bank Street, Razole, East Godavari District.
Buddaraju Gopalakrishnam Raju, S/o Not known, aged 38 years, Occ. ONGC
Employee, R/o D.No.4-3-1'2, 8" Ward, Singamsettivari Street, Narsapur, West
Godavari District.
Sri Amma Bhagavan Dhyan Mandiram, Narsapur, represented by its Manager,
Yandra Mutyalu.

. ...RESPONDENTS

Petition under Section 151 CPC praying that in the circumstances stated in the

affidavit filed in support of the petition, the High Court may be pleased to stay execution
of the decree passed in O.S. No. 62 of 2012, dated 23-12-2020 on the file of the Court
of X Addl. Dist. Judge, Narsapur, pending disposal of AS No.133 of 2021, on the file of
the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit --

filed in support thereof and the earlier Orders of the High Court dated 19.4.2021 &
16.09.2021 made herein and upon hearing the arguments of Sri M R S Srinivas,
Advocate for the Petitioner and of Sri G Rama Gopal, Advocate for the Respondents,
the Court made the following.
ORDER:

| The time granted by order, dated 19.04.2021, which was extended on 16.9.2021, is further extended for a period of two weeks. To, hwWN = Nbr Sd/- M. RAMESH BABU sy DEPUTY REGISTRAR ~~ ITTRUE COPY// For ASSISTAN 4 T REGISTRAR The Court of X Additional District Judge, Narsapur, West Godavari District. One CC to Sri. MR S Srinivas, Advocate [OPUC] One CC to Sri. G Rama Gopal, Advocate [OPUC] One spare copy.

HIGH COURT RRR,J DATED:24/12/2021 ORDER IA No. 1 OF 2021 IN AS NO: 133 OF 2021 INTERIM DIRECTION

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Andhra Pradesh High Court - Amravati