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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2)(a) in Andhra Pradesh Self Help Groups (SHG) Women Co-contributory Pension Act, 2009

(a)the salaries, allowances and other remuneration of the members and officers and other employees of the Nodal Implementation Agency;