Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 28 February, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Sanyukta Gupta, Mr. Rudra Dutta
and Ms. Kashvi Dutta, Advs.
versus
STATE OF WEST BENGAL AND ORS. ..... Respondents
Through: Mr. Anand Grover, Sr. Adv. with
Mr. Suhaan Mukherji, Mr. Nikhil
Parikshith and Mr. Sayandeep Pahari,
Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 28.02.2022 This matter is being heard through video-conferencing. Pleadings are complete. List for hearing on May 9, 2022.
V. KAMESWAR RAO, J.
FEBRUARY 28, 2022/jg Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:01.03.2022 18:09:47