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[Cites 0, Cited by 0] [Section 277(1)] [Section 277] [Entire Act]

Union of India - Subsection

Section 277(1)(b) in The Companies Act, 1956

(b)shall become void immediately on the expiry of the fifteen days if he has not, before such expiry, effectively vacated his office as Director in any of the other companies aforesaid.