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State of Rajasthan - Section

Section 21 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

21.

An employee shall draw such pay as may be prescribed by these Rules for the post held by him.[21A. The pay of employees of Government Undertakings declared surplus and observed in market committee service, shall be fixed as per directions issued by Government from time to time.] [Added by Notification No. F. 15(24)/Agriculture/Group-2/85, dated 28.2.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 2.3.1996, p. 221, vide G.S.R. 101, enforced w.e.f. 28.2.1996 = 1996 RSCS/Part II/P. 181/H. 229 w.e.f 28.2.1996.]