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Patna High Court - Orders

Bihar School Examination Board &Amp; ... vs Sri Bishundeo Kapari High Scho on 7 October, 2010

                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    MJC No.2309 of 2010
                           BIHAR SCHOOL EXAMINATION BOARD & ANR.
                                           Versus
                               SRI BISHUNDEO KAPARI HIGH SCHOOL & ors.
                                        -----------

4.   07.10.2010

Counsel for the parties are not at issue that a supplementary examination is being conducted presently in the months of September/October 2010 by the Board and those identified as genuine students are being permitted to appear.

The application for modification stands disposed in the aforesaid manner.

     Snkumar/-                                                (Navin Sinha,J.)