Bombay High Court
Sharad S/O Mahadeorao Ghate vs Shyam S/O Shrikrushnarao Ghate on 19 October, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 27wp5358.22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 5358 OF 2022
Sharad Mahadeorao Ghate_ Vs. ___Shyam Shrikrushnarao Ghate and ors
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. V.R.Deshpande, Advocate for petitioner
Mrs. M.M.Barabde, AGP for Respondent Nos. 4 & 5
CORAM : AVINASH G. GHAROTE, J.
DATE : 19/10/2022 List the matter on 21.11.2022 by which time the petitioner to serve the unserved respondents by all modes.
Hamdast granted. Interim order to continue till then.
JUDGE Rvjalit Digitally sign byRAJESH VASANTRAO JALIT Location:
Signing Date:19.10.2022 16:51