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[Cites 2, Cited by 0]

Karnataka High Court

Vidya C.P vs The Davanagere University on 4 January, 2017

Author: L.Narayana Swamy

Bench: L. Narayana Swamy

                       1


IN THE HIGH COURT OF KARNATAKA AT BENGALURU

  DATED THIS THE 04TH DAY OF JANUARY, 2017

                    BEFORE

 THE HON'BLE MR.JUSTICE L. NARAYANA SWAMY

     WRIT PETITION NO.44404/2014 (EDN-RES)
                      C/W
     WRIT PETITION No.45463/2014 (EDN-RES)
         WRIT PETITION No.46256/2014 &
  WRIT PETITION Nos.46722-46731/2014 (EDN-RES)
         WRIT PETITION No.52435/2014 &
  WRIT PETITION Nos.52605-52611/2014 (EDN-RES)
  WRIT PETITION Nos.36799-36830/2014 (EDN-RES)
     WRIT PETITION No.40753/2014 (EDN-RES)
  WRIT PETITION Nos.51694-51695/2014 (EDN-AD)
     WRIT PETITION No.51350/2014 (EDN-AD)
         WRIT PETITION No.50124/2014 &
  WRIT PETITION Nos.50136-50143/2014 (EDN-AD)
  WRIT PETITION Nos.46373-46446/2014 (EDN-AD)
  WRIT PETITION Nos.42321-42353/2014 (EDN-RES)
  WRIT PETITION Nos.44191-44192/2014 (END-AD)
     WRIT PETITION No.53214/2014 (END-AD)
  WRIT PETITION Nos.44085-44090/2014 (END-AD)
     WRIT PETITION No.43764/2014 (END-RES)
  WRIT PETITION Nos.42659-42672/2014 (END-RES)
  WRIT PETITION Nos.41497-41502/2014 (END-RES)
     WRIT PETITION No.51572/2014 (END-AD)
     WRIT PETITION No.51558/2014 (END-AD)
     WRIT PETITION No.50603/2014 (END-AD)
  WRIT PETITION Nos.48819-48820/2014 (EDN-RES)
     WRIT PETITION No.48051/2014 (EDN-RES)
  WRIT PETITION Nos.47574-47596/2014 (EDN-RES)
     WRIT PETITION No.47524/2014 (EDN-AD)
     WRIT PETITION No.44573/2014 (EDN-AD)
     WRIT PETITION No.52237/2014 (EDN-AD)
  WRIT PETITION Nos.51781-51782/2014 (EDN-AD)
     WRIT PETITION Nos.48042-48043/2014 &
  WRIT PETITION Nos.48288-48293/2014 (EDN-RES)
  WRIT PETITION Nos.53211-53212/2014 (EDN-RES)
     WRIT PETITION No.40388/2014 (EDN-RES)
                            2


IN WP No.44404/2014

BETWEEN:

VIDYA C.P
D/O PRASAD.C
AGED ABOUT 20 YEARS,
R/AT MALAKERE,
DAVANAGERE TALUK,
DAVANAGERE DISTRICT-577004
                                        ... PETITIONER

(BY SRI SHRIDHAR.N.HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES)
       SHIVAGANGOTRI,
       DAVANAGERE-577002
       REPTD. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI,
       MYSORE-571401,
       REPTD. BY ITS REGISTRAR

3.     S.B.C.FIRST GRADE COLLEGE WOMEN
       S.S.LAYOUT, A BLOCK,
       DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI MANMOHAN.P.N., ADV. FOR R2)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNEX-C THE CIRCULAR DTD.16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE/DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.
                               3


IN WP No.45463/2014

BETWEEN:

KUM.AMREEN TAJ
D/O DADAPEER N,
AGE: 23 YEARS,
OPPOSITE PRASANNA THEATER,
3RD CROSS, HOSPET,
CHITRADURGA 577526
                                         ... PETITIONER

(BY SRI B.S.HADIMANI, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGOTRI,
       REPTD. BY REGISTRAR,
       DAVANAGERE 577002

2.     THE KARNATAKA STATE
       OPEN UNIVERSITY
       MYSORE 571006,
       BY ITS REGISTRAR

3.     BITS HI-TECH COLLEGE
       CHITRADURGA BY ITS PRINCIPAL,
       CHITRADURGA 577001
                                       ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SRI SATISH.T.KAVERI, ADV. FOR R3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE R1 & R3 TO PERMIT THE PETITIONER TO
ATTEND CLASSES & ALSO APPEAR FOR THE EXAMINATION
AS & WHEN THE SAME IS SCHEDULED.
                            4


IN WP No.46256/2014 & WP Nos.46722-46731/2014

BETWEEN:

1.   VINAYAK.K.A,
     S/O AJJAYYA.K
     AGED ABOUT 20 YEARS
     NEAR BUS STAND
     SHAMANUR
     DAVANAGERE TALUK AND DIST-577004

2.   MADHU.K
     D/O KUBERAPPA K
     AGED ABOUT 19 YEARS
     #139, 6TH CROSS
     LABOUR COLONY
     NITTUVALLI ROAD
     DAVANAGERE-577022

3.   LAXMI K PAWAR
     D/O KRISHNAJI K PAWAR
     AGED ABOUT 19 YEARS
     SHRIRAM NAGAR 6TH CROSS
     P B ROAD
     RANEBENNUR-581115

4.   HANUMANTHAPPA S R
     S/O RUDRAPPA SARATHI
     AGED ABOUT 22 YEARS
     JANATHA COLONY
     BEHIND GOVT SCHOOL
     POST GUTTUR TQ.HARIHAR
     DIST.DAVANGERE-577004

5.   MAHATAB KHAN H
     S/O FAZHULA KHAN
     AGED ABOUT 20 YEARS
     #176/2, 7TH CROSS
     LABOUR COLONY
     NITTUVALLI ROAD
     DAVANAGERE-577002

6.   KAVANASHRI H
     D/O B M HEMANNA
                           5


      AGED ABOUT 20 YEARS
      NO.5676/9, BASAVASADANA BEHIND PARK
      2ND BUS STOP, VIDYA NAGAR
      DAVANAGERE-577005

7.    MANJUNATHA R
      S/O RAVI R
      AGED ABOUT 19 YEARS
      #116/6, K B EXTENSION
      TRISHUL TALKIES ROAD
      ROCKY GYM
      DAVANAGERE-577004

8.    MOHAN T
      S/O THUKARAM
      AGED ABOUT 21 YEARS
      #628/9, K B EXTENSION
      TRISHUL TALKIES ROAD
      GURUKULA SCHOOL
      DAVANAGERE-577004

9.    JEEVANKUMAR M
      S/O H MANJAPPA
      AGED ABOUT 20 YEARS
      #108 LABOUR COLONY
      5TH CROSS, DAVANAGERE-577002

10.   ROSHAN R NAIK
      S/O RAVIKUMAR N V
      AGED ABOUT 22 YEARS
      #2972, MAMUS JOINT ROAD
      OPP.SHILPA DAIGNOSTIC
      M.C.C. BLOCK
      DAVANAGERE-577004

11.   PAVANKUMAR R S
      S/O SHANKRAPPA
      AGED ABOUT 17 YEARS
      #ANJANEYA COTTON MILL BADAVANE
      DAVANAGERE-577004
                                       ... PETITIONERS

(BY SRI SRIDHAR.N.HEGDE, ADV.)
                              6


AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA
       (UNIVERSITY OFFICES)
       SHIVAGANGOTRI
       DAVANAGERE-577002
       REPTD. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI
       MYSORE-571401
       REPTD. BY ITS REGISTRAR

3.     SRI VINAYAKA EDUCATION TRUST(R)
       S.S.LAYOUT, A BLOCK
       DAVANAGERE-577004
       REPTD BY ITS PRINCIPAL

4.     SRI AJJAMPUR GOVINDSWAMY
       BHAGYLAXMAMMA, FIRST GRADE COLLEGE
       2ND MAIN, 2ND CROSS, P J EXTENSION
       DAVANAGERE-577002
       REPRESENTED BY ITS PRINCIPAL

5.     CHETANA HI TECH COLLEGE
       #3301/A & B, MCC B BLOCK
       DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL

6.     A V KAMALAMMA
       WOMEN COLLEGE
       DAVANAGERE-577002
       REPRESENTED BY ITS PRINCIPAL

7.     B S CHANNABASAPPA
       FIRST GRADE COLLEGE
       S S LAYOUT A BLOCK
       DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL

8.     NUTANA INSTITUTE OF
       MANAGEMENT(NIM)
       LIC COLONY
                           7


     DAVANAGERE-577005
     REPTD BY ITS PRINCIPAL
                                       ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    R3 TO R8 ARE SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.52435/2014 & WP Nos.52605-52611/2014

BETWEEN:

1.   MAHANTESH S.M
     S/O SIDDALINGAYYA K M
     AGED ABOUT 19 YEARS,
     STUDENT OF B.COM-I
     RESIDENT OF KALLANAHALLI VILLAGE,
     PALLAGATTI POST: JAGALUR-TQ
     DAVANAGERE DISTRICT-577528

2.   HAMSAVENI A U
     D/O UMESHACHAR A M
     AGED ABOUT 20 YEARS,
     STUDENT OF B.SC.-I
     NO.54/1,MOUNESHWARA BADAVANE,
     BEHIND MAHESHWARI SCHOOL,
     NITTUVALLI, DAVANAGERE-577 004

3.   K B SHWETHA
     D/O BASAPPA K,
     AGED ABOUT 20 YEARS,
     STUDENT OF B.SC.-I
     R/O NO.643/4, SHRINIVASA NAGARA
     5TH CROSS, DAVANAGERE - -577002

4.   SHEKHARACHAR S C
     S/O CHANDRACHAR H K
                          8


     AGED ABOUT 19 YEARS,
     STUDENT OF B.B.M-I
     RESIDENT OF NO.281,
     9TH CROSS, "B" BLOCK,
     DEVARAJ URS,LAY-OUT
     DAVANAGERE - 577 002

5.   IBRAHIM N H
     S/O NAJBUL HUSSAIN
     MAJOR,
     STUDENT OF BBM-I,
     AGED ABOUT 21 YEARS
     RESIDING NEAR BASAVANA TEMPLE,
     BASAVARAJ PET,
     DAVANAGERE--577 001

6.   SURESH H N
     S/O H S NAGARAJAPPA,
     AGED ABOUT 19 YEARS,
     STUDENT OF B.A-I
     RESIDENT OF ANAGODU VILLAGE,
     DAVANAGERE TQ AND DIST - 577 012

7.   SATISHA NAIK
     S/O SHEKHAR NAIK,
     AGED ABOUT 22 YEARS,
     STUDENT OF B.A -I,
     RESIDENT OF KAVALI-TANDA,
     KATTALGER POST,
     CHANNAGIRI TQ
     DAVANAGER DISTRICT - 577 208

     ALL ARE STUDYING IN GOVERNMENT
     FIRST GRADE COLLEGE,
     DAVANAGERE.

8.   MANJUNATH H S
     S/O SHIVAKUMARAPPA H,
     AGED ABOUT 19 YEARS,
     OCC:STUDENT,
     RESIDENT OF HONNEBAGI VILLAGE,
     CHANNAGIRI TQ
     DAVANAGERE DISTRICT -- 577212
                           9


       STUDING IN 1ST YEAR B.A
       SHRI SHIVALINGESHWARA SWAMY
       FIRST GRADE COLLEGE
       CHANNAGIRI, DAVANAGERE DISTRICT
                                         ... PETITIONERS

(BY SRI M.R.HIREMATHAD, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY CAMPUS,
       SHIAVGANGOTHRI DAVANAGERE-577004
       REPRESENTED BY ITS REGISTRAR

2.     KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI
       MYSORE-570001
       REPRESENTED BY ITS REGISTRAR

3.     THE PRINCIPAL
       GOVERNMENT FIRST GRADE COLLEGE,
       DAVANAGERE-577002

4.     THE PRINCIPAL
       SHRI SHIVALIGESHWARA SWAMY
       FIRST GRADE COLLEGE,
       CHANNAGIRI
       DAVANAGERE DISTRICT-577213
                                     ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SMT H.C.KAVITHA, HCGP FOR R3
    R4 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE ANN-F THE CIRCULAR DATED 16.7.2014 ISSUED
BY THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT
THE PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.
                               10


IN WP Nos.36799-36830/2014

BETWEEN:

1.   SYEDA NAZIA BATHOOL
     AGE 22 YEARS
     MAKKAN BIHIND LIC OFFICE,
     B.D.ROAD, CHITRADURGA.

2.   T. KIRAN
     S/O.THIPPESWAMY .S,
     AGE 19 YEARS
     SARASWATIPURAM IST CROSS,
     NEAR ARTS COLLEGE, CHITRADURGA.

3.   PAVAN B
     S/O.BELLAPPA,
     AGE 20 YEARS
     KADABANAKATTE TALUK AND
     DIST., CHITRADURGA.

4.   PAVAN KUMAR M.R.,
     AGE 21 YEARS
     PANDARAHALLI TALUK AND DIST,
     CHITRADURGA.
5.   SIMRAN N
     AGE 18 YEARS
     AZAD NAGAR I CROSS,
     CHITRADURGA.
6.   PRASHANT KUMAR,
     S/O MANJUNATH,
     AGE 20 YEARS
     H.P.S.A.G.S., I CROSS,
     CHITRADURGA.
7.   Y.S.RAGHURAMULU,
     AGE 21 YEARS
     THOPURAMALLIGE,
     CHITRADURGA.

8.   MANIKANTA,
     AGE 20 YEARS
     JCR EXTN, 7TH CROSS,
     CHITRADURGA.
                             11


9.    H.N.GRISH
      S/O.NAGARAJ,
      AGE 19 YEARS
      TALYA (POST),
      CHITRADURGA (DIST).

10.   VISHESH M,
      S/O.MALLAPPA SHARVA,
      AGE 21 YEARS
      2ND MAIN, 2ND CROSS,
      VIDYA NAGAR,
      CHITRADURGA.

11.   ANUSHA S.P.
      D/O BASAVARAPPA,
      AGE 20 YEARS
      NEHARU NAGAR,
      CHITRADURGA.

12.   KIRAN KUMAR N.R
      S/O.ANAND M.O,
      AGE 20 YEARS
      S.S.V.V.S.,
      CHITRADURGA.

13.   SHARATH O
      S/O.OBANNA,
      AGE 21 YEARS
      KELAKOTE,
      CHITRADURGA.

14.   VANASHREE G.H.
      NO.19 NEAR UYYALE KAMBA,
      AGE 21 YEARS
      DODDAPETE,
      CHITRADURGA.

15.   NAGARAJA S.
      S/O.SHIVALINGAPPA,
      AGE 22 YEARS
      DODDUVLATTI,
      CHALLAKERE (T),
      CHITRADURGA (D).
                             12


16.   V.MAHANTAMMA,
      S/O.SHYLAJA (D),
      AGE 20 YEARS
      JCR EXTENSION 3RD CROSS,
      CHITRADURGA.

17.   VARSHA U.V.
      D/O.VENKATESH K.V.,
      AGE 21 YEARS
      JCR 3RD CROSS,
      CHITRADURGA.

18.   ABISHEK T
      S/O.TIMMAIHIA S,
      I MAIN, 2ND CROSS,
      SARASWATIPURAM,
      CHITRADURGA.

19.   SHANTHOSHM U,
      AGE 20 YEARS
      PRASANNA TAKES ROAD,
      2ND CROSS, HORPET,
      CHITRADURGA.

20.   MANJUNATH D
      AGE 20 YEARS
      MARUTHINAGAR,
      CHITRADURGA.
21.   AYESHA FATIMA M
      D/O. MOHAMMED MOHAMMOOD,
      AGE 21 YEARS
      MIDDLE SCHOOL FIELD,
      CHITRADURGA.

22.   H. DEVARAJA,
      AGE 20 YEARS
      PANDRAHALLY (P),
      CHITRADURGA(DI) AND (TA).

23.   MANJUSHREE,
      D/O. CHANDRAPPA T.,
      AGE 21 YEARS
      CHITRADURGA.
                          13


24.   RAGHU R.
      S/O.RANGASWAMY,
      AGE 19 YEARS
      KELAGOTE,
      CHITRADURGA.

25.   SUNEETHA K.M.
      D/O.SHAKEEL,
      AGE 20 YEARS
      NEAR T.B.CIRCLE,
      CHALKERE,
      CHITRADURGA.

26.   NAGARAJU B
      C/O.LEPAKSHI,
      AGE 22 YEARS
      KONDAHALLI,
      MONAKALMANNURU,
      CHITRADURGA.

27.   RASHMI A,
      C/O.ZABHIHULLA,
      AGE 19 YEARS
      NEAR T.B.CIRCLE,
      CHALKERE,
      CHITRADURGA.

28.   VINAYA PRASAD,
      C/O. ZABHIHULLA,
      AGE 21 YEARS
      NEAR T.B.CIRCLE,
      CHALKERE,
      CHITRADURGA.

29.   ASHWINI J,
      C/O.ZABHIHULLA,
      AGE 22 YEARS
      NEAR T.B.CIRCLE,
      CHALKERE,
      CHITRADURGA.

30.   SOMANATHA T
      C/O HUSSAIN,
      AGE 19 YEARS
                             14


       BACK TO KSRTC BUS STAND,
       HIRIYUR,
       CHITRADURGA.

31.    NAVEENA,
       C/O.MAHANTESH,
       AGE 18 YEARS
       BESIDE BEO OFFICE,
       HIRIYUR,
       CHITRADURGA.

32.    RADHIKA S
       AGE 17 YEARS
       GOVT. FIRST GRADE COLLEGE,
       HIRIYUR,
       CHITRADURGA.
                                       ... PETITIONERS

(BY SRI RAVISHANKAR D R, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGATRI,
       DAVANAGERE-577 002,
       REPRESENTED BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY,
       MANASA GANGOTRI,
       MYSORE, REPRESENTED BY ITS REGISTRAR.

3.     GOVERNEMTN SCIENCE COLLEGE,
       CHITRADURGA-577001
       REPRESENTED BY ITS PRINCIPAL

4.     GOVERNMENT ARTS COLLEGE
       CHITRADURGA-577001
       REPRESENTED BY ITS PRINCIPAL

5.     MAHARAJA MADAKARINAYAKA,
       FIRST GRADE COLLEGE,
       CHITRADURGA-577001
       REPRESENTED BY ITS PRINCIPAL
                            15


6.    SRS COLLEGE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

7.    BAPUJI COLLEGE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

8.    SJM COLLEGE
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

9.    BITS HI-TECH COLLEGE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

10.   BAPUJI FIRST GRADE COLLEGE,
      CHALLAKERE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

11.   GOVERNMENT FIRST GRADE COLLEGE,
      MOLAKALMURU,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

12.   HPPC GOVERNMENT FIRST GRADE COLLEGE,
      CHALLAKERE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

13.   SRI KOTE SANNABORAPPA BORAMMA
      FIRST GRADE COLLEGE,
      CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL

14.   GOVERNMENT FIRST GRADE COLLEGE,
      HIRIYUR, CHITRADURGA-577001
      REPRESENTED BY ITS PRINCIPAL
                                   ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SMT H.C.KAVITHA, HCGP FOR R3, R4, R11, R12 & R14)
                            16


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
ANN-L THE CIRCULAR DATED 16.7.2014 ISSUED BY THE R-1
AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.40753/2014

BETWEEN:

KUMARI MEGHA PRAKASH
D/O.PRAKASH H.B.,
AGED ABOUT 20 YEARS,
NO.1787/88, MEGHA SANDESH NILAYA,
CHIKKAMANI DEVARAJ URS BHADAVANE,
BEHIND KEB GRID,
DAVANAGERE-577005.
                                         ... PETITIONER
(BY SRI D.R.RAVISHANKAR, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGATRI,
       DAVANAGERE- 577 002,
       REPRESENTED BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY,
       MANASA GANGOTRI,
       MYSORE - 570 001
       REPRESENTED BY ITS REGISTRAR.
3.     BAPUJI INSTITUTE OF HI-TECH EDUCATION,
       LAKE VIEW CAMPUS, S.S. LAYOUT,
       DAVANAGERE-577 004
       REP. BY TIS PRINCIPAL.
                                       ... RESPONDENTS
(BY SRI S.S.NAGARALE, ADV. FOR R1;
    SRI MANMOHAN P.N., ADV. FOR R2;
    R3 SEVED)
                            17


     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH ANNX-D
THE CIRCULAR DTD 16.07.2014 ISSUED BY THE R-1 AND
DIRECT THE RESPONDENTS TO PERMIT THE PETITIONER TO
PURSUE AND COMPLETE THE UNDER GRADUATE/DEGREE
COMMENCING FROM THE ACADEMIC YEAR 2014-15.

IN WP Nos.51694-51695/2014

BETWEEN:

1.     K M VARADASHANKAR
       S/O K M HALASWAMY
       AGED ABOUT 20 YEARS
       # 608/9B, SHRAVANA NILAYA
       LENIN NAGAR NITTUVALLI
       DAVANAGERE-577002

2.     SANDHYA K
       D/O KRISHNA MURTHY
       AGED ABOUT 20 YEARS
       5TH MAIN, 5TH CROSS
       BHAGATHSINGH NAGAR
       DAVANAGERE-577002
                                       ... PETITIONERS

(BY SRI SRIDHAR N.HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA
       (UNIVERSITY OFFICES)
       SHIVAGANGOTRI
       DAVANAGERE-577002
       REPTD. BY ITS REGISTRAR.

2.     THE KARNATAKA STATE
       OPEN UNIVERSITY
       MANASA GANGOTRI
       MYSORE-571401
       REPTD. BY ITS REGISTRAR
                           18


3.     GOVERNMENT FIRST GRADE COLLEGE
       DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL
                                    ... RESPONDENTS

(BY SRI S.S. NAGARALE, ADV. FOR R1;
    SMT. KAVITHA H.C., HCGP FOR R3;
    SRI MANMOHAN P.N., ADV. FOR R2)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNX-C THE CIRCULAR DTD 16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE/DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.51350/2014

BETWEEN:

H.N.MANOJ
S/O H.V. NAGARAJ,
AGED ABOUT 21 YEARS,
1ST YEAR B.COM STUDENT,
STUDYING IN H.P.P C. GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE,
CHITRADURGA DISTRICT -577 522.
                                       ... PETITIONER

(BY SRI H.ASHOK KUMAR, ADV.)

AND:

1.     THE REGISTRAR
       DAVANAGERE UNIVERSITY,
       SHIVAGANGOTRI,
       UNIVERSITY CAMPUS,
       DAVANAGERE-577002.

2.     THE PRINCIPAL
       H.P.P.C. GOVERNMENT
       FIRST GRADE COLLEGE,
                           19


     CHALLAKERE,
     CHITRADURGA DISTRICT-577 522.

3.   THE PRINCIPAL SECRETARY
     TO GOVERNMENT
     GOVERNMENT OF KARNATAKA,
     VIDHANA SOUDHA,
     BANGALORE-560001.
                                        ... RESPONDENTS
(BY SRI S.S. NAGARALE, ADV. FOR R1;
    SMT. KAVITHA H.C., HCGP FOR R2 & R3)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET
ASIDE AN ENDORSEMENT DATED 5.11.2014, ISSUED BY THE
R2, FILED IN ANNEXURE-D.

IN WP No.50124/2014 & WP Nos.50136-50143/2014

BETWEEN:

1.   NAGENDRA K
     S/O KRUSHNAPPA B.,
     AGED ABOUT 21 YEARS,
     C/O PRAVEEN,
     V.S.PARAMEDICAL COLLEGE
     D.C.M. TOWNSHIP
     DAVANAGERE.

2.   MANJUNATHA SHIVARAMA MARAKALA
     AGED ABOUT 20 YEARS,
     C/O R.V.KUMAR,
     SREE SWAMY VIVEKANANDA
     VIDYA SAMSTHE,
     D.C.M. TOWN SHIP
     DAVANAGERE.

3.   DIKSHIT H.S.
     S/O SHIVAMURTHY H.M.,
     AGED ABOUT 20 YEARS,
     C/O RAGHU K,
     SCIENCE ACADEMY,
     DAVANAGERE.
                            20


4.     GEETHA K.P.
       D/O K.G. MAHANTESHAPPA
       AGED ABOUT 20 YEARS,
       C/O HUSSAIN BI LECTURER,
       OPP TO KSRTC BUS STAND, HIRIYUR

5.     ROOPA K.M.
       D/O MAHANTHESHAPPA K.G.,
       AGED ABOUT 19 YEARS,
       C/O SHAILAJA,
       NEELADRI CORRESPONDENCE COLLEGE
       CHITRADURGA.

6.     DHARMAIAH D.O.
       S/O DASARA OBAIAH,
       AGED ABOUT 21 YEARS,
       HUDEO, KUDLIGI (TA),
       BELLARY (DISTRICT).

7.     NAVEENAKUMAR.S
       S/O SIDDAPPA,
       AGED ABOUT 21 YEARS,
       SAJJNAKERE J.N.KOTE (P)
       CHITRADURGA (T) & (D).

8.     VINAYKUMAR
       S/O PUTTASWAMY K.,
       AGED ABOUT 20 YEARS,
       PANDRAHALLI (POST),
       JANUKONDA, CHITRADURGA (TA )& (DI)

9.     PADMASHREE P.,
       D/O PRAKASH R.P.,
       AGED ABOUT 20 YEARS,
       NEAR BEd COLLEGE DCM TOWN SHIP,
       DAVANAGERE-577 003.
                                            ... PETITIONERS

(BY SRI RAVISHANKAR D.R., ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
                            21


      SHIVAGANGANTRI,
      DAVANAGERE-577 002,
      REPRESENTED BY ITS REGISTRAR.

2.    THE KARNATAKA STATE OPEN UNIVERSITY,
      MANASA GANGOTRI,
      MYSORE - 570 001
      REPRESENTED BY ITS REGISTRAR.

3.    A.V.KAMALAMMA COLLEGE FOR WOMEN
      AKKAMAHADEVI ROAD,
      DAVANAGERE-577 002.

4.    SRI KOTE SANNABORAPPA BORAMMA
      FIRST GRADE COLLEGE,
      IMANGALA, HIRIYUR TALUK,
      DAVANAGERE-577 002.

5.    BABA SAHEB AMBEDKAR DEGREE COLLEGE,
      DAVANAGERE-577 O02.

6.    GOVT FIRST GRADE COLLEGE,
      HONNAHALLI,
      DAVANAGERE-577 217.

7.    A.R.G. COLLEGE OF ARTS AND COMMERCE,
      P.J.EXTENSION,
      DAVANAGERE-577 004.

8.    GOVT FIRST GRADE COLLEGE,
      MOLAKALUMURU,
      CHITRADURGA-577 535.

9.    FIRST GRADE COLLEGE FOR WOMEN
      KAMANABAVI EXTENTION,
      CHITRADURGA-577 501

10.   GOVT. SCIENCE COLLEGE,
      CHITRADURGA-577 001.
      R3 TO R10 REP. BY ITS PRINCIPALS.
                                          ... RESPONDENTS

(BY SRI. S.S.NAGARALE, ADV. FOR R1;
    SRI T.P. RAJENDRA KUMAR SUNGAY, ADV. FOR R2;
                            22


     SMT. KAVITHA H.C., HCGP FOR R6, R8 & R10
     VIDE ORDER DATED 24.08.2016 SERVICE TO
     R3 to R5, R7, R9 ARE DISPENSED WITH)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY THE R-1
AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONER TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.46373-46446/2014

BETWEEN:

1.    HARISH T
      S/O THIPPAIAH T,
      AGEDABOUT 19 YEARS,
      IUDP LAYOUT,
      CHITRADURGA.

2.    PRAVEEN H.V.,
      S/O V.K. HARTHI,
      AGED ABOUT 19 YEARS,
      MUNCIPAL COLONY MAIN ROAD,
      KELAGOTE, CHITRADURGA.

3.    NITHIN M
      S/O MANJUNATH M.,
      AGED ABOUT 18 YEARS,
      S R LAYOUT,
      CHITRADURGA.

4.    NANDAN G.
      S/O GADRIPALAYYA K.P.,
      AGED ABOUT 19 YEARS,
      KELAGOTE,
      CHITRADURGA.

5.    GANGADHARESHWAR M.J.,
      S/O JAGADEESH M.G.,
      AGED ABOUT 20 YEARS,
      C/O PALLAVI SINDHU
                            23


      CORRESPONDENCE COLLEGE,
      CHITRADURGA.

6.    ARJUN BELEGERE T
      AGED ABOUT 20 YEARS,
      S.S.V.V.S. JCR EXTN NEAR 5TH CROSS,
      CHITRADURGA.

7.    MD AMIRHAMZA C.K.
      S/O MD KHALEED,
      AGED ABOUT 21 YEARS,
      NEAR KSFC RATION SOCIETY,
      CHELUGUDDA,
      CHITRADURGA.

8.    PRAKASHA H,
      S/O HANUMANTHAPPA K,
      AGED ABOUT 21 YEARS,
      PANDRAHALLI (P),
      CHITRADURGA (TA) AND (DI).

9.    PRAMODKUMAR U.S.,
      S/O SOMASHEKAR U,
      AGED ABOUT 20 YEARS,
      KALLESHWARA TEMPLE,
      KHANAHOSAHALLI, KUDLIGI (TA)
      BELLARY (DI).

10.   MOHAMMED ZIBRAN M.S.
      S/O MOHAMED MANSOOR,
      AGED ABOUT 21 YEARS,
      C/O SHILAJA NEELADRI
      CORRESPONDENCE COLLEGE,
      CHITRADURGA.

11.   PRASHANTH KUMAR R
      S/O R EKANTHAPPA,
      AGED ABOUT 20 YEARS,
      THIMMANAHALLI (PO),
      KUDLIGI (TA),
      BELLARY (DI).

12.   SHRIVISHNU S
      S/O B V SHANTHAVEERANNA,
                            24


      AGED ABOUT 20 YEARS,
      C/O ZABIULLA T.B. CIRCLE,
      CHALLAKERE.

13.   BHAGYALAKSHMI C,
      AGED ABOUT 20 YEARS,
      D/O CHANNABASAPPA,
      C/O ZABIULLA, T.B. CIRCLE,
      CHALLAKERE.

14.   SHIVAPRAKASHA J.V.
      S/O VEERABHADRAPPA,
      AGED ABOUT 20 YEARS,
      C/O ZABIULLA T.B. CIRCLE,
      CHALLAKERE.

15.   MARUTHI A
      S/O ANJENAPPA,
      AGED ABOUT 20 YEARS,
      C K PURA KELAGOTE,
      CHITRADURGA.

16.   UDAYAKUMARA,
      S/O SUBHASACHANDRA,
      AGED ABOUT 21 YEARS,
      C/O SSVVS JCR EXTN. 5TH CROSS,
      CHITRADURGA.

17.   NIKIL D VANIGOTRA,
      S/O DINESH D,
      AGED ABOUT 18 YEARS,
      KAMAL KUNJ LAKSHMI BAZAR,
      CHITRADURGA.

18.   NAVEEN KUMAR B.P.
      S/O PRABHAKAR B.G.,
      AGED ABOUT 20 YEARS,
      C/O ANAND SSVVS JCR EXTN
      NEAR 5TH CROSS,
      CHITRADURGA.

19.   SANJAY R,
      S/O RAMACHANDRA,
      AGED ABOUT 19 YEARS,
                           25


      MYSORE CAFE OPP ROAD DODDAPATE,
      CHITRADURGA.

20.   SUPREETH H.C.
      S/O CHANDRASHEKHARA SHETTY E,
      AGED ABOUT 20 YEARS,
      NEAR ANEBAGILU ROAD,
      CHIKKAPETE,
      CHITRADURGA.

21.   JEEVAN G.B.,
      S/O BHARATH,
      AGED ABOUT 19 YEARS,
      T.B.CIRCLE,CHAYAMMA LAYOUT
      NEW BESCOM OFFICE ROAD,
      HIRIYUR.

22.   MANJUNATH B
      AGED ABOUT 20 YEARS,
      S/O BASAVARAJ,
      POLICE QUARTERS N.H-13,
      CHITRADURGA.

23.   VISHNU YADAV C.K.,
      S/O KRISHNA MURTHY K.G.,
      AGED ABOUT 21 YEARS,
      LAKSHMI NARAYANA NIVASA
      NEAR BHUVANESHWAR CIRCLE KELAGOTE,
      CHITRADURGA.

24.   SYED SAMEER A
      S/O ABDUL BASHEER J,
      AGED ABOUT 20 YEARS,
      GOPALPURA ROAD,
      CHITRADURGA.

25.   JAGADEESH T,
      S/O THUNGABHADRAPPA H.,
      AGED ABOUT 19 YEARS,
      CHALLAKERE,
      CHITRADURGA(T) AND (D).

26.   JYOTHI H.R.
      D/O RUDRAPPA B,
                            26


      AGED ABOUT 19 YEARS,
      CMD QUARTERS, VIMANAMATTI,
      DAVANAGERE.

27.   SANGEETHA J,
      D/O JAYAPPA DAVANAGERE,
      AGED ABOUT 19 YEARS,
      ANJANEYA BADAVANE NITTUVALLI,
      5TH CROSS, MANDAKKI MANE OPPOSITE,
      DAVANAGERE.

28.   VENKATESH B.A.
      S/O ANANDAPPA,
      AGED ABOUT 21 YEARS,
      CMD QUARTERS, VINAMATTI,
      DAVANAGERE.

29.   BINDU C.M.
      D/O KOTRAIAH C.M.,
      AGED ABOUT 19 YEARS,
      C/O V.S PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANAGERE.

30.   NAVEEN R
      S/O RAJANNA N.,
      AGED ABOUT 20 YEARS,
      NEAR MANDAKKI BHATTI NEHARU NAGAR,
      HLK ROAD,
      CHITRADURGA.

31.   KARTHIK M.
      S/O MANJUNATH,
      AGED ABOUT 22 YEARS,
      MALLAPURA,
      CHITRADURGA (T) AND (D).

32.   SOMANATHA T
      S/O THIPPESWAMY,
      AGED ABOUT 20 YEARS,
      C/O ZABIULLA T.B. CIRCLE,
      CHALLAKERE.
                            27


33.   SHASHIDHAR T.,
      S/O THIPPESWAMY,
      AGED ABOUT 23 YEARS,
      JCR EXTN. JAGALUR.

34.   K.G.REAVI
      S/O K.G. GURUSIDDAPPA,
      AGED ABOUT 22 YEARS,
      JCR EXTN. JAGALUR.

35.   MANIKANTA J.
      S/O JAVARE GOWDA,
      AGED ABOUT 19 YEARS,
      C/O HUSSAIN BI LECTURER,
      OPP TO KSRTC BUS STAND
      HIRIYUR

36.   MOHAMED SUHEEL R,
      S/O RAFI H,
      AGED ABOUT 21 YEARS,
      AZAD NAGAR HIRIYUR (T),
      CHITRADURGA (D).

37.   ABHISHEK H.Y.
      S/O YAMANUR H,
      AGED ABOUT 20 YEARS,
      D.NO. 1520/1, 10TH CROSS, KTJ NAGAR,
      DAVANGERE.

38.   DARSHAN L.S.,
      S/O SHIVAKUMAR L.K.,
      AGED ABOUT 21 YEARS,
      NO.4438/1, 3RD MAIN, 14TH CROSS,
      SIDDVERAPPA LAYOUT,
      DAVANAGERE.

39.   FAYAZ AHAMED,
      S/O ABDUL KARIM SAB,
      AGED ABOUT 19 YEARS,
      AZAD NAGAR, 14TH CROSS,
      DAVANAGERE.

40.   AMITH KUMAR S
      S/O SHANKARAPPA H,
                            28


      AGED ABOUT 20 YEARS,
      HALE ROAD, BANNIMAHANKALI TEMPLE,
      OPP. HALE HARSHA PURA GUTTURU (P),
      HARIHAR.

41.   IRFAN ALI Y,
      S/O YASIM SAB,
      AGED ABOUT 19 YEARS,
      BETUR ROAD, 3RD CROSS
      DAVANAGERE.

42.   MARUTHI P.R.
      S/O REVANA.S,
      AGED ABOUT 20 YEARS,
      GUTTUR JANATHA COLONY,
      HARIHAR.

43.   MUBARAK ALI,
      S/O SADIQ SAB,
      AGED ABOUT 21 YEARS,
      TIPPA NAGAR, 2ND CROSS,
      DAVANAGERE.

44.   VINAYAKA H.P.
      S/O PRAKASH H,
      AGED ABOUT 21 YEARS,
      NO.467, GALI DURGAMMA TEMPLE,
      DAVANAGERE.

45.   NANDINI P.K.
      S/O KARIYAPPA P.S.,
      AGED ABOUT 20 YEARS,
      NITTUVALLI,
      DAVANAGERE.

46.   PRATHIMA N.S.,
      D/O SHEKHARAPPA G.S.,
      AGED ABOUT 19 YEARS,
      C/O VEERANNA 3RD CROSS,
      NIJALINGAPPA LAYOUT,
      DAVANAGERE.

47.   SWATHI M.V.
      D/O VENKATASWAMY L,
                           29


      AGED ABOUT 19 YEARS,
      C/O VEERANNA 3RD CROSS,
      NIJALINGAPPA LAYOUT,
      DAVANAGERE.

48.   SAMEENABANU A
      D/O ABDULREHMANSAB H,
      AGED ABOUT 20 YEARS,
      AZAD NAGAR, I MAIN ROAD, 10TH CROSS,
      NEAR SHAHAL MEDICAL 1542/34,
      DAVANAGERE.

49.   NISHATH ANJUM,
      D/O SALEEM K,
      AGED ABOUT 19 YEARS,
      C/O V.S. PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANAGERE.

50.   SACHIN N.S.,
      S/O NARAPPA H,
      AGED ABOUT 20 YEARS,
      106/9 MCC A BLOCK VINOBANAGAR,
      BEHIND GANESH TEMPLE
      DAVANAGERE.

51.   RAJATH KUMAR R,
      S/O REVANASIDDAPPA.G,
      AGED ABOUT 20 YEARS,
      C/O VEERANNA 3RD CROSS,
      NIJALINGAPPA LAYOUT,
      DAVANGERE.

52.   NADEEMSAB P
      S/O PIRANSAB,
      AGED ABOUT 20 YEARS,
      C/O V.S. PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANGERE.

53.   SANGAM S,
      S/O SUBRAMANYA N,
      AGED ABOUT 20 YEARS,
      NO.237/2, 17TH CROSS,
                               30


      5TH MAIN K.T.J NAGAR,
      DAVANGERE.

54.   NAGARAJA G.M.
      C/O RAGHU K,
      AGED ABOUT 20 YEARS,
      SCIENCE ACADEMY,
      DAVANGERE.

55.   SANJITHA C.M.
      D/O REVANASIDDAIAH,
      AGED ABOUT 20 YEARS,
      VIMANAMATTI HADADI ROAD,
      NEAR GANESH TEMPLE,
      DAVANGERE-577 005.

56.   VIVIEK P.M.
      S/O P.MALLESH,
      AGED ABOUT 19 YEARS,
      D.NO.201 DCM TOWN SHIP C BLOCK,
      3RD MAIN, 4TH CROSS,
      DAVANGERE.

57.   ABHILASH A.R.,
      S/O A.N. RAMACHANDRAPPA,
      AGED ABOUT 20 YEARS,
      C/O V.S PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANGERE.

58.   SRI VISHNU T.L.
      S/O THIMMANNA H,
      AGED ABOUT 21 YEARS,
      NO.3714/88A MCC A BLOCK
      BEHIND BAIRESHWARA HIGH SCHOOL,
      DAVANGERE.

59.   SUNITHA S
      D/O SRINIVASA L,
      AGED ABOUT 19 YEARS,
      792/25, NEAR KALIDAS CIRCLE,
      BEERESHWARA LAYOUT,
      SARASWATHI NAGAR,
      DAVANGERE.
                           31


60.   SHASHIKUMAR H
      AGED ABOUT 20 YEARS,
      S/O HANUMA NAIK,
      VENKATESHAPURA,
      JAGALOUR (T),
      DAVANGERE (D).

61.   MANJUNATHA M.B.,
      S/O BEERESHA,
      AGED ABOUT 20 YEARS,
      C/O V.S. PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANGERE.

62.   SATHISH S
      S/O SUSHARSHAN REDDY,
      AGED ABOUT 20 YEARS,
      DIBBACLAHALLI, JAGALOUR (T),
      DAVANGERE.

63.   SHARANESH K.L.
      S/O LOKESHWARAPPA K,
      AGED ABOUT 19 YEARS,
      HIRECHARAKERE JAGALOUR (T),
      DAVANGERE.

64.   NANJUSHREE J.T.,
      D/O THIPPESWAMY J.S.,
      AGED ABOUT 19 YEARS,
      NEHARU RAOD,
      JAGALOUR.

65.   PAVAN A.M.
      S/O MANJAPPA,
      AGED ABOUT 19 YEARS,
      BUS STAND NEAR SARVARKERI,
      HONNALI.

66.   PRAMODH H.B.,
      S/O UDAYA KUMAR H.B.,
      AGED ABOUT 21 YEARS,
      DODDANAGAR BEEDI,
      HONNALI.
                            32


67.   HARSHA K.N.,
      S/O NAGARAJA K.H.,
      AGED ABOUT 20 YEARS,
      SANGAHALLI, CHANNAGIRI (T),
      DAVANGERE.

68.   NAYANA T
      D/O THANOJI RAO,
      AGED ABOUT 19 YEARS,
      C/O V.S. PARAMEDICAL COLLEGE,
      DCM TOWN SHIP,
      DAVANGERE.

69.   HALASWAMY B
      S/O BASAPPA,
      AGED ABOUT 20 YEARS,
      UPPAR BEEDI, SARVEHALLI,
      HONNALLI (T),
      DAVANGERE (D).

70.   SANTHOSH KUMAR D.B.
      S/O BASAVARAJAPPA,
      AGED ABOUT 20 YEARS,
      MASADI POST, HONNALI (TA),
      DAVANGERE.

71.   AFREEN TAJ
      D/O NOORULLA,
      AGED ABOUT 20 YEARS,
      C/O V.S. PARAMEDICAL COLLEGE,
      DAVANGERE.

72.   VIJAY KUMAR D.V.
      S/O VEMANNA D.V.,
      AGED ABOUT 20 YEARS,
      C/O ZABIULLA T.B. CIRCLE,
      CHALLAKERE.

73.   KRISHNA B,
      S/O BASAPPA,
      AGED ABOUT 20 YEARS,
      C/O ZABIULLA T.B. CIRCLE,
      CHALLAKERE.
                              33


74.    VASUN H.S.,
       S/O SRINIVASA,
       AGED ABOUT 20 YEARS,
       JOGIMATTI ROAD, 7TH CROSS,
       CHITRADURGA.
                                       ... PETITIONERS

(BY SRI RAVISHANKAR D.R., ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGATRI,
       DAVANAGERE-577 002,
       REPRESENTED BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY,
       MANASA GANGOTRI,
       MYSORE,
       REPRESENTED BY ITS REGISTRAR.

3.     SRI VENKATESHWARA FIRST GRADE COLLEGE.,
       CHITRADURGA-577001.

4.     GOVERNMENT SCIENCE COLLEGE,
       CHITRADURGA-577001.

5.     GOVT. ARTS COLLEGE,
       CHITRADURGA-577001.

6.     SJM COLLEGE,
       CHITRADURGA-577001.

7.     SRS FIRST GRADE COLLEGE,
       N.H 13, P.K HALLI,
       CHITRADURGA-577006.

8.     SRI SANNABORAPPA BORAMMA,
       FIRST GRADE COLLEGE,
       IMANGALA-577002.

9.     VEDAVATHI GOVT. FIRST GRADE COLLEGE
       MYSORE ROAD,
       HIRIYUR-577001.
                              34


10.   GMS ACADEMY,
      NO.431, P.B.ROAD,
      DAVANGERE-577 006.

11.   CHETANA HI-TECH COLLEGE,
      NO.3301/A AND B,
      MCC B BLOCK,
      DAVANGERE-577 009.

12.   A.V. KAMALAMMA COLLEGE FOR WOMEN,
      DAVANGERE-577 001.

13.   B.S. CHANNABASAPPA,
      I GRADE COLLEGE,
      DAVANGERE,
      S.S. LAYOUT A BLOCK,
      DAVANAGERE-577001.

14.   ARG COLLEGE OF ARTS AND COMMERCE,
      P.J ESTENTION,
      DAVANAGERE-577 004.

15.   MSB ARTS AND COMMERCE COLLEGE,
      AKKAMAHADEVI ROAD,
      P.J. EXTN, DAVANGERE-577 002.

16.   SRI VINAYAKA TRUST (REGD.)
      S.S. LAYOUT A BLOCK,
      DAVANGERE-577 004.

17.   SRI MANJUNATHA SWAMY FIRST GRADE COLLEGE,
      NITTUVALLI NEW EXTN.
      DAVANGERE-577 001.

18.   GOVERNMENT FIRST GRADE COLLEGE,
      DAVANGERE-577 001.

19.   A.D.V.S. ARTS, COMMERCE AND SCIENCE,
      FIRST GRADE COLLEGE,
      CHITRADURGA - 577 001.

20.   A.R.M. COLLEGE,
      NIJALINGAPPA LAYOUT,
      DAVANGERE-577 001.
                            35


21.   GOVERNMENT FIRST GRADE COLLEGE,
      MOLAKALMURU-577001.

22.   SMT. YASHODAMMA BORAPPA,
      FIRST GRADE COLLEGE FOR WOMEN,
      KAMANABAVI EXTN.
      CHITRADURGA.

23.   D.R.M. SCIENCE COLLEGE,
      NEAR JJMMC,
      DAVANAGERE-577004.

      R3 TO R23 REP. BY ITS PRINCIPAL.
                                         ... RESPONDENTS

(BY SRI S.S. NAGARALE, ADV. FOR R1;
    SRI RAJENDRA KUMAR SUNGAY, ADV. FOR R2;
    R3 to R18, R20 To R23 ARE SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
ANN-L THE CIRCULAR DATED 16.7.2014 ISSUED BY THE R-1
AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMC
YEAR 2014-15.

IN WP Nos.42321-42353/2014

BETWEEN

1.    K K GANESH PATEL
      S/O SHANTARAJ N
      AGED ABOUT 21 YEARS,
      R/O. KOTENALLUR HONNALI (TQ)
      DAVANAGERE DISTRICT - 577001

2.    PRABHU H
      S/O HARISHNAIK,
      AGED ABOUT 19 YEARS,
      R/O. KAREKATTE THANDA, KAREKATTE (P)
      CHANNAGIRI (TQ),
      DAVANAGERE (DIST) - 577001
                          36


3.   R.V. SRUSHTIKUMAR
     S/O R. VAMADEVAPPA,
     AGED ABOUT 20 YEARS,
     R/O. ARASIKERE (POST)
     HARAPANAHALLI (TQ)
     DAVANAGERE DISTRICT - 577001

4.   MYLARI G.M.,
     S/O MANJUNATH,
     AGED ABOUT 21 YEARS,
     NO.497, MAYAKONDA,
     DAVANAGERE (TQ & DIST) 577001

5.   PRADEEP PATIL
     S/O VENKANAGOWDA PATIL,
     AGED ABOUT 20 YEARS,
     NO. 298, KOKKANUR (POST)
     HARIHARA TALUK
     DAVANAGERE DISTRICT -577001

6.   MALATESH A.N.
     S/O A. NADUVINAMANI,
     AGED ABOUT 23 YEARS,
     CHOWDESHWARINAGAR, 2ND CROSS,
     RANEBENNUR,
     HAVERI DIST. 581115

7.   SHIVAKUMAR G
     S/O LATE GURUBASAPPA B. GOLLAR,
     AGED ABOUT 21 YEARS,
     R/O NO.1562, "NANDAGOKULA"
     2ND MAIN, JALINAGAR,
     DAVANAGERE - 577001

8.   ASHWITHA S BHAT
     D/O SUBRAMANYA BHAT,
     AGED ABOUT 19 YEARS,
     STUDENT DR. C.V. RAMAN
     COLLEGE OF ADMINISTRATION &
     NETWORK SCIENCE, STADIUM ROAD,
     DAVANAGERE 577002

9.   SANGEETHA G
     S/O LATE GURUBASAPPA B GOLLAR,
                            37


      AGED ABOUT 23 YEARS,
      R/O. NO.1562, "NANDAGOKULA"
      2ND MAIN, JALINAGAR,
      DAVANAGERE 577001

10.   VIKAS M.H
      S/O HANUMANTHAPPA,
      AGED ABOUT 21 YEARS,
      R/O. PATIL BUILDING,
      NITTUVALLI,
      DAVANAGERE 577001

11.   BASAVARAJ N.,
      S/O NINGAPPA,
      AGED ABOUT 19 YEARS,
      STUDENT, M.R.M FIRST GRADE COLLEGE,
      NIJALINGAPPA LAYOUT,
      DAVANAGERE 577004

12.   NIRANJAN L.,
      S/O LAKSHMANNA,
      AGED ABOUT 19 YEARS,
      STUDENT, M.R.M FIRST GRADE COLLEGE,
      NIJALINGAPPA LAYOUT,
      DAVANAGERE 577004

13.   KAVYA R.Y
      D/O B.P YOGESH,
      AGED ABOUT 19 YEARS,
      R/O.CHIKKABENNUR VILLAGE,
      CHITRADURGA TALUK,
      CHITRADURGA 577527

14.   MANJUNATH S
      S/O SHANKRAPPA,
      AGED ABOUT 21 YEARS,
      NO.78, 3RD CROSS, AMBEDKARNAGAR,
      INDUSTRIAL AREA,
      DAVANAGERE - 577 001.

15.   SYED FATHIMA ZOHRA
      D/O SYEDSAB,
      AGED ABOUT 21 YEARS,
      R/O.NO.1016, 2ND MAIN, 2ND CROSS,
                            38


      ANNAPOORNESHWARI TEMPLE,
      JALLI NAGARA,
      DAVANAGERE - 577006.

16.   SWAMY SAGAR T.R
      S/O THIPPESHA D.B
      AGED ABOUT 22 YEARS,
      R/O. MAVINAHOLE VILLAGE,
      RAJAGONDANAHALLI (P)
      CHANNAGIRI TALUK,
      DAVANAGERE DISTRICT - 577001

17.   RANJITHA N
      D/O N.V. NAGARAJA SETTY,
      AGED ABOUT 20 YEARS,
      R/O NO.179, C BLOCK, S.V.G COLONY,
      VIDHYANAGARA POST,
      DAVANAGERE 577005

18.   RANJITHA G M
      D/O MARULASIDDAPPA,
      AGED ABOUT 20 YEARS,
      R/O NO.1784/11, 12TH CROSS, 6TH MAIN,
      S.V. LAYOUT,
      DAVANAGERE 577001

19.   VIKAS H B
      S/O BASAVESHWARA Y.M,
      AGED ABOUT 20 YEARS,
      R/O RAJANAHALLI (P)
      HALASABALU, HARIHARA TALUK,
      DAVANAGERE DIST. - 577001

20.   K. CHETAN
      S/O KRISHNA NAIK,
      AGED ABOUT 20 YEARS,
      R/O. KAREKATTE (THANDA) POST,
      CHANNAGIRI TALUK,
      DAVANAGERE DIST. 577 001.

21.   MANOJ KUMAR C.,
      S/O CHIDANADAPPA G.E,
      AGED ABOUT 21 YEARS,
      R/O.SIRIGERE CIRCLE,
                             39


      BHANASHANKARI SHAMIL,
      CHITRADURGA (DIST) 577501

22.   TANUJA B.M
      D/O MAHARUDRESH B.K,
      AGED ABOUT 20 YEARS,
      R/O. NO.1740/13, 2ND MAIN,
      4TH CROSS, DEVARAJARAS BADAVANE,
      SARASWATHINAGAR,
      DAVANAGERE 577005

23.   SUNAINA P.S
      D/O PRAKASH J.L,
      AGED ABOUT 21 YEARS,
      R/O. NO. 689/1, S.K.P ROAD,
      SHIVAJINAGAR,
      NEAR DURGAMBIKA CIRCLE,
      DAVANAGERE 577001

24.   KALAVATHI N B
      D/O. BASAVARAJAPPA N.B,
      AGED ABOUT 20 YEARS,
      R/O. MANIKOPPA ROAD,
      NEAR HALADAMMA TEMPLE,
      HONNALI, DAVANAGERE DIST. 577217

25.   SWATHI S
      D/O SHIVAPRAKSH S,
      AGED ABOUT 20 YEARS,
      R/O. TA. RA. SU. STREET,
      CHITRADURGA 577501

26.   RAJASHEKARAPPA V
      S/O VASUDEV,
      AGED ABOUT 22 YEARS,
      R/O. NO. 763/2, MADINA MASIDI GALLI,
      NEAR PANDU RANGA TEMPLE,
      BAMBOO BAZAR,
      DAVANAGERE 577001

27.   MUBARAK D.A
      S/O A.M HUSSAIN,
      AGED ABOUT 18 YEARS,
      R/O. MASIDI ROAD,
      DAVANAGERE 577001
                             40


28.   BHARATHRAJ N
      S/O NATARAJ C.N,
      AGED ABOUT 21 YEARS,
      R/O.1175/3, 1ST MAIN, 7TH CROSS,
      VINOBANAGAR,
      DAVANAGERE 577001

29.   IMRAN N
      S/O NIYAZUDDIN,
      AGED ABOUT 20 YEARS,
      R/O.595/3A, 3RD MAIN,
      15TH CROSS, KTJ NAGAR,
      DAVANAGERE - 577001

30.   AKASH GOWDA
      S/O GOWDRU MANJAPPA,
      AGED ABOUT 20 YEARS,
      R/O. NO.161, C BLOCK, 5TH CROSS,
      DEVARAJ URS LAYOUT,
      DAVANAGERE - 577001

31.   SACHIN NAIK L.M.,
      S/O MURUGENDRA T,
      AGED ABOUT 20 YEARS,
      R/O. NO.103, 4TH CROSS,
      L.R.S. NAGAR, R.M.C ROAD,
      DAVANAGERE 577001

32.   SHIVAKUMAR S.B
      S/O BASAVARAJAIAH S.G,
      AGED ABOUT 20 YEARS,
      R/O.NO.3, 1ST CROSS,
      L.B.S NAGAR, B.M.C. ROAD,
      DAVANAGERE 577001

33.   DEEPAK D
      S/O. DARAMRAJ B,
      AGED ABOUT 22 YEARS,
      R/O. NO.152/153, 1ST CROSS,
      SJM NAGAR, NEAR DURGADEVI SCHOOL,
      KONDAJJI ROAD, DAVANAGERE 577002
                                      ... PETITIONERS

(BY SRI V.S.RAVINDRA HOLLA FOR
    M/s. HOLLA AND HOLLA, ADVS.)
                            41


AND:

1.     THE DAVANGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGOTRI,
       DAVANAGERE 577002
       REPRESENTED BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI, MYSORE 571001
       REPRESENTED BY ITS REGISTRAR

3.     GOVERNMENT FIRST GRADE COLLEGE
       HONNALI, DAVANAGERE DIST. 577217,
       REPRESENTED BY ITS PRINCIPAL

4.     GOVT. FIRST GRADE COLLEGE
       DAVANAGERE 577006
       REPRESENTED BY ITS PRINCIPAL

5.     BASAVESHWARA FIRST GRADE COLLEGE
       MAYAKONDA, DAVANAGERE DIST. 577534
       REPRESENTED BY ITS PRINCIPAL

6.     GOVT. FIRST GRADE COLLEGE
       HARIHARA, DAVANAGERE DIST. 577601
       REPRESENTED BY ITS PRINCIPAL

7.     DR C.V RAMAN COLLEGE OF ADMINISTRATION
       NETWORK SCIENCE, STADIUM ROAD,
       DAVANAGERE 577002
       REPRESENTED BY ITS PRINCIPAL

8.     A.R.G. ARTS AND COMMERCE COLLEGE
       MCC B BLOCK,
       DAVANAGERE 577002
       REPRESENTED BY ITS PRINCIPAL

9.     VENKATESHWARA FIRST GRADE COLLEGE
       N.H-4, NEAR CHALLAKERE TOLGATE,
       CHITRADURGA 577501
       REPRSENTED BY ITS PRINCIPAL
                           42


10.   CHETAHANA HI-TEC COLLEGE
      NO. 3301/A&B, MCC "B" BLOCK,
      DAVANAGERE 577002
      REPRESENTED BY ITS PRINCIPAL

11.   KALANIKETHAN COLLEGE OF FASHION DESIGN
      DAVANAGERE 577002
      REPRESENTED BY ITS PRINCIPAL

12.   M.S.B ARTS AND COMMERCE COLLEGE
      AKKAMAHADEVI ROAD, P.J EXTN.,
      DAVANAGERE 577002
      REPRESENTED BY ITS PRINCIPAL

13.   NUTHANA INSTITUTE OF MANAGEMENT (NIM)
      LIC COLONY, DAVANAGERE 577002
      REPRESENTED BY ITS PRINCIPAL

14.   MRM FIRST GRADE COLLEGE
      S. NIJALINGAPPA LAYOUT,
      DAVANAGERE 577004
      REPRESENTED BY ITS PRINCIPAL
                                      ... RESPONDENTS

(BY SRI S.S. NAGARALE, ADV. FOR R1;
    SRI MANMOHAN P.N., ADV. FOR R2;
    R5 to R13 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE IMPUGNED CIRCULAR DTD.16.7.2014 ISSUED
BY THE R-1 AND MARKED AS ANNEX-L AND DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONERS TO ATTEND
THE CLASSES IN RESPECT OF THE COURSES TO WHICH
THEY HAVE JOINED AND TO COMPLETE THE COURSE.

IN WP Nos.44191-44192/2014

BETWEEN:

1.    K A RASHMI
      D/O D.B. ANJENEYA,
      AGED ABOUT 23 YEARS,
      R/AT NO.1816/19,
                             43


       6TH CROSS, S.S. LAYOUT,
       DAVANGERE-577 004.

2.     PRAVEEN K.R.,
       S/O K.P RAJAPPA,
       AGED 25 YEARS,
       R/AT KULUGATTE VILLAGE,
       HONNALI TALUK,
       DAVANAGERE DISTRICT-577 224.
                                       ... PETITIONERS

(BY SRI N V MANJUNATH, ADV.)

AND:

1.     THE DAVANGERE UNIVERSITY
       UNIVERSITY OFFICER,
       SHIVAGANGOTHRI,
       DAVANGERE-577 002,
       REPRESENTED BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI,
       MYSORE-570 006,
       REPRESENTED BY ITS REGISTRAR.

3.     SBC FIRST GRADE COLLEGE FOR WOMEN,
       S.S. LAYOUT, A BLOCK,
       DAVANAGERE-577 004
       REPRESENTED BY ITS PRINCIPAL.

4.     SDVS ARTS COMMERCE AND SCIENCES FIRST
       GRADE COLLEGE,
       SASVEHALLI, HONNALI TALUK,
       DAVANAGERE-577 224,
       REPTD. BY ITS PRINCIPAL.
                                    ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI P.N.MANMOHAN, ADV. FOR R2
    R3 AND R4 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
                            44


QUASH THE ANNX-J WHICH IS ISSUED BY THE R-1 (VICE-
CHANCELLOR)           UNDER       ITS    CIRCULAR
NO.DA.VI.VI.SI.391/2014-15-20 29 AND FURTHER AND
DIRECT THE RESPONDENTS TO PERMIT THE PETITIONERS
TO PERSUE AND COMPLETE DEGREE COMMENCING FROM
THE ACCADEMIC YEAR 2014-2015.

IN WP No.53214/2014

BETWEEN:

B MOHAMED FAROOQ
S/O J.ABDUL BASITH,
AGED ABOUT 18 YEARS,
R/O IDGHA MOHALLA,
2ND CROSS, M H ROAD,
CHITRADURGA-577 501
                                         ... PETITIONER

(BY SRI S.C.VIJAYA KUMAR, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVESITY OFFICES,
       SHIVAGANGOTHRI,
       DAVANAGERE-5775002
       REPRESENTED BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI,
       MYSORE-571 001
       REPRESENTED BY ITS REGISTRAR

3.     THE GOVERNMENT ARTS COLLEGE
       B D ROAD, CHITRADURGA-577 501
       REPRESENED BY ITS PRINCIPAL
                                       ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SMT H.C.KAVITHA, HCGP FOR R3
    R2 SERVED)
                          45


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE IMPUGNED CIRCULAR ISSUED BY THE R-1
DTD.16.7.2014 AS PER ANNEX-B BY ISSUING A WRIT OF
CERTIORARI AND DIRECT THE RESPONDENTS TO PERMIT
THE PETITIONER TO PERUSE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.44085-44090/2014

BETWEEN

1.   AKASH A
     S/O SURESH S
     AGED ABOUT 20 YEARS,
     NO. 3111/32 5TH CROSS,
     SIDDAVEERAPPA LAYOUT,
     DAVANAGERE DIST. 577 004.

2.   SWAROOPKUMAR R.K
     S/O RAMACHANDRA S.K
     AGED ABOUT 19 YEARS,
     #1348/40-1, BEHIND
     KAIMAGGA, VIJAYANAGAR LAYOUT,
     DAVANAGERE. 577 006.

3.   RAJEEK A
     S/O ALLABAKASH R
     AGED ABOUT 19 YEARS,
     VINOBHA NAGAR, 3RD MAIN,
     11TH CROSS,
     DAVANGERE 577002.

4.   BHARAMAPPA N.H
     S/O N.K. HANUMANTHAPPA,
     AGED ABOUT 26 YEARS,
     LINGAPURA, THUMBIGERE POST,
     DAVANAGERE-577 512.

5.   HEMA M
     D/O MANJUNATHA B
     AGED ABOUT 22 YEARS,
     SUNDAGERE 11TH WARD,
                            46


       NEAR AJJAYYANAGUNDI
       HARAPANAHALLI TALUK,
       DAVANAGERE DIST. 583131

6.     NANDINI V
       D/O D. MOTHINAIK
       AGED ABOUT 20 YEARS,
       #868,/111, SHANTA DHANESHAWARA KRUPA,
       BEHIND CHURCH
       SHANKAR VIHAR LAYOUT,
       DAVANGERE-577 004.
                                       ... PETITIONERS

(BY SRI SRIDHAR N HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577 002.
       REPTD. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY, MANASA GANGOTRI,
       MYSORE-571 401.
       REPTD BY ITS REGISTRAR

3.     CHETANA HI-TECH COLLEGE
       #3301/A & B MCC 'B' BLOCK,
       DAVANGERE-577 004.
       REPRESENTED BY ITS PRINCIPAL.

4.     GOVERNMENT FIRST GRADE COLLEGE,
       HARAPANAHALLI,
       DAVANGERE DISTRICT 583131
       REPRESENTED BY ITS PRINCIPAL.

5.     CHANUKYA FIRST GRADE COLLEGE
       OF COMMERCE DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL
                           47


6.     SRI. AJJAMPUR GOVINDASWAMY
       BHAGYLAXMAMMA FIRST GRADE COLLEGE
       2ND MAIN 2ND CROSS,
       P.J. EXTENSION,
       DAVANAGERE-577002.
       REPTD. BY ITS PRINCIPAL.
                                    ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI P.H.VIRUPAKSHAIAH, ADV. FOR R3
    SMT H.C.KAVITHA, HCGP FOR R4
    SRI A.D.RAMANANDA, ADV. FOR R6
    R5 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNX-C THE CIRCULAR DT.16.7.2014 ISSUED BY
THE R-1 AND FURTHER DIRECT THE RESPONDENTS TO
PERMIT THE PETITIONERS TO PURSUE AND COMPLETE THE
UNDER GRADUATE/DEGREE COMMENCING FROM THE
ACADEMIC YEAR 2014-15.

IN WP No.43764/2014

BETWEEN:

SRI T JUDSON, S/O THOMOS,
AGED ABOUT 19 YEARS,
STUDYING IN 1ST YEAR BBM COURSE,
BHADRA INSTITUTE OF
MANAGEMENT AND INFORMATION
SCIENCE STUDIES (BIMS) D.V.G.
DAVANAGERE-577002
                                         ... PETITIONER

(BY SRI KIRAN KUMAR D K, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGOTHRI,
       DAVANGERE-577002
       REPRESENTED BY ITS REGISTRAR
                           48


2.   THE KARNATAKA STATE OPEN UNIVERSITY
     MANASA GANGOTHRI,
     MYSORE-570005
     REPRESENTED BY ITS REGISTRAR

3.   BADRA INSTITUTE OF MANAGEMENT
     AND INFORMATION SCIENCE
     STUDIES (BIMS), D.V.G.
     DAVANAGERE-577002
     REPRESENTED BY ITS PRINCIPAL

4.   THE UNION OF INDIA
     MINISTRY OF HUMAN RESOURCES DEPARTMENT,
     GOVERNMENT OF INDIA,
     NEW DELHI-10011
     REPRESENTED BY ITS SECRETARY
                                   ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI MANMOHAN.P.N., ADV. FOR R2
    R3 & R4 SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED CIRCULAR DATED 16.7.2014 PASSED BY THE R-1
VIDE ANN-A AND DIRECT THE 1ST AND 3RD RESPONDENT
TO PERMIT THE PETITIONER TO PURSUE AND COMPLETE
THE BBM COURSE STUDYING IN THE R-3 COLLEGE.

IN WP Nos.42659-42672/2014

BETWEEN:

1.   ABHISHEK D
     S/O HANUMANTH D
     AGED ABOUT 20 YEARS
     NO.1594/1, 1ST MAIN,
     17TH CROSS, NEAR URDU SCHOOL
     DAVANAGERE
     DAVANAGERE TALUK & DIST-577440

2.   SUMANTH K
     S/O SHANMUKHAPPA K
     AGED ABOUT 19 YEARS
                          49


     # 865P, VINOBHA NAGAR
     P B ROAD,
     DAVANAGERE-577002

3.   OMPRAKASH
     S/O CHANDAN
     AGED ABOUT 17 YEARS
     # 4297/35, 14TH CROSS
     SIDDAVEERAPPA LAYOUT
     DAVANAGERE

4.   SHAKER ALI KHAN
     S/O RAHAMATHULLA KHAN S
     AGED ABOUT 19 YEARS
     # 651, SRINIVASNAGAR,
     6TH CROSS, MAGADI ROAD
     DAVANAGERE-570004

5.   MOHAMMED AZJAR HUSSAIN
     S/O MOHAMMED FAROOQ AHMED
     AGED ABOUT 20 YEARS
     KREREBILCHI EIDGA CIRCLE
     1ST MAIN, 1ST CROSS
     CHENNAGIRI TQ
     DAVANAGERE DISTRICT

6.   AKSHAY R V
     S/O RAGHAVENDRA CHAR V G
     AGED ABOUT 20 YEARS
     NO. 91/84/145,
     DCM TOWNSHIP
     1ST CROSS, C BLOCK
     DAVANAGERE-577004

7.   ABHISHEK S M
     S/O MANJUANTH S D
     AGED ABOUT 20 YEARS
     HANUMANAHALLI POST
     SASIVEYHALLI
     HONNAHALLI TQ
     DAVANAGERE-577004

8.   VARUN B SULLAPUR
     S/O BASAVARAJ S M
                            50


      AGED ABOUT 21 YEARS
      # 2900/1-2, 5TH MAIN
      4TH CROSS, MCC B BLOCK
      DAVANAGERE-577004

9.    ZEBA BAKHTIAR
      A C MUKHTIAR AHMED
      AGED ABOUT 21 YEARS
      # 366, NOORENI AUTO STAND
      OPP K R ROAD
      DAVANAGERE-577002

10.   PREM KIRAN D S
      S/O DUSHYANTHRAJ K S
      AGED ABOUT 21 YEARS
      # 16, 1ST MAIN, 1ST CROSS
      NITTUVALLI
      DAVANAGERE-577004

11.   ABHILASH A R
      S/O RAMACHANDRAPPA
      AGED ABOUT 21 YEARS
      # 16, 1ST MAIN, 1ST CROSS
      NITTUVALLI, DAVANAGERE-577004

12.   YAMMAJJI MALATESHA
      S/O SURESH Y
      AGED ABOUT 21 YEARS
      2ND CROSS, VIDYANAGAR
      DAVANAGERE-577002

13.   MANDEEP K
      S/O PRAKASH K
      AGED ABOUT 21 YEARS
      # 16, 1ST MAIN, 1ST CROSS
      NITTUVALLI
      DAVANAGERE-577004

14.   THIPPESH NAIK D
      AGED ABOUT 21 YEARS
      2ND CROSS, VIDYANAGAR
      DAVANAGERE-577002
                                      ... PETITIONERS
(BY SRI SHRIDHAR.N.HEGDE, ADV.)
                           51


AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA
       (UNIVERSITY OFFICES)
       SHIVAGANGOTRI
       DAVANAGERE-577002
       REPTD BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY
       MANASA GANGOTRI
       MYSORE-571401
       REPTD BY ITS REGISTRAR

3.     B S CHANNABASAPPA FIRST GRADE COLLEGE
       S S LAYOUT, A BLOCK
       DAVANAGERE-577004
       REPTD BY ITS PRINCIPAL

4.     DAVAN INSTITUTE OF MANAGEMENT STUDIES
       # 3308, 13TH AIN, MCC
       B-BLOCK, DAVANAGERE
       REPRESENTED BY ITS PRINCIPAL

5.     GOVERNMENT FIRST GRADE COLLEGE
       HONNAHLLI,
       DAVANAGERE DISTRICT
       DAVANAGERE
       REPRESENTED BY ITS PRINCIPAL

6.     MSB ARTS AND COMMERCE COLLEGE
       AKKAHMAHADEVI ROAD
       P J EXTENSION
       DAVANAGERE-577002
       REPRESENTED BY ITS PRINCIPAL

7.     CHETANA HI-TECH COLLEGE
       # 3301, A & B, MCC B BLOCK
       DAVANAGERE-577004
       REPRESENTED BY ITS PRINCIPAL

8.     SRI.MANJUNATH SWAMY FIRST GRADE COLLEGE
       NITUVALLI NEW EXTENSION
                           52


      DAVANAGERE-577004
      REPRESENTED BY ITS PRINCIPAL

9.    GOVERNMENT ARTS COLLEGE
      CHITRADURGA 577501
      REPRESENTED BY ITS PRINCIPAL

10.   BHADRA INSTITUTE OF MANAGEMENT
      & INFORMATION SCIENCE STUDIES (BIMS)
      DAVANAGERE-577004
      REPTD BY ITS PRINCIPAL
                                      ... RESPONDENTS

(BY SRI SANTHOS.S.NAGARALE, ADV. FOR R1
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SRI A.D.RAMANANDA, ADV. FOR R3, R4, R6 & R10
    SMT H.C.KAVITHA, HCGP FOR R5 & R9
    SRI VIRUPAKSHAIAH, ADV. FOR R7,
    R8 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNEX-C THE CIRCULAR DTD.16.7.2014 ISSUED BY
THE R-1 AND FURTHER DIRECT THE REPONDENTS TO
PERMIT THE PETITIONERS TO PURSUE AND COMPLETE THE
UNDER GRADUATE/DEGREE COMMENCING FROM THE
ACADEMIC YEAR 2014-15.

IN WP Nos.41497-41502/2014

BETWEEN:

1.    SANDEEP K.S
      S/O SRINIVAS K,
      AGED ABOUT 21 YEARS,
      GIDDEANAHALLI CAMP,
      SHAGALE POST,
      DAVANAGERE TALUK & DIST.

2.    PRAVEEN G.K.
      S/O KALLESH .G,
      AGED ABOUT 19 YEARS,
      SHAMANUR,
      DAVANAGERE.
                           53


3.     AKSHAY KUMAR A P
       ASHOK PALKAR,
       AGED ABOUT 19 YEARS,
       VINOBA NAGAR,
       DAVANAGERE.

4.     RAKESH M
       S/O MALLESHAPPA,
       AGED ABOUT 20 YEARS,
       BAJA ROAD,
       DAVANAGERE.

5.     SPOORTHI R.S.
       S/O RAMDAS,
       AGED ABOUT 23 YEARS,
       #39, SRS COLONY,
       KPTCL KEB
       VIDHYUTH NAGAR,
       DAVANAGERE-577 002

6.     LOHITH P
       S/O PARASHURAM,
       AGED ABOUT 19 YEARS,
       1ST MAIN, II CROSS,
       MALLIKARJUNA BADAVANAE,
       AMARAVATHI,
       HARIHAR-5
                                       ... PETITIONERS

(BY SRI SHRIDHAR.N.HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577 002.
       REPTD. BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI,
       MYSORE-571 401,
       REPTD. BY ITS REGISTRAR.
                           54


3.   B.S.CHANNABASAPPA FIRST
     GRADE COLLEGE,
     S.S.LAYOUT, A BLOCK,
     DAVANAGERE-577 004.
     REPTD. BY ITS PRINCIPAL

4.   A.R.M. FIRST GRADE COLLEGE
     S.NIJALINGAPPA BADAVANE,
     DAVANAGERE-577 004.
     REPTD. BY ITS PRINCIPAL.

5.   BHADRA INSTITUTE OF MANAGEMENT
     & INFORMATION SCIENCE STUDIES (BIMS),
     DAVANAGERE-577 004.
     REPTD. BY ITS PRINCIPAL.

6.   S.J.V.P. COLLEGE AUTONOMOUS
     HARIHAR-577 601.
     REPTD. BY ITS PRINCIPAL.
                                     ... RESPONDENTS
(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI P.N.MANMOHAN, ADV. FOR R2
    R3 TO R6 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.51572/2014

BETWEEN:

KUM CHETANA
D/O K.G. MAHANTESHAPPA,
AGED ABOUT 20 YEARS,
C/O AVK COLLEGE,
DAVANAGERE-577001.
                                        ... PETITIONER

(BY SRI RAVISHANKAR D R, ADV.)
                            55


AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES
       SHIVAGANGATRI,
       DAVANAGERE-577 002.
       REPRESENTED BY ITS REGISTRAR.

2.     NATIONAL INSTITUTE OF OPEN SCHOOLING
       A-24/25, INSTITUTIONAL AREA,
       SECTOR-62, NOIDA, UTTAR PRADESH-201 309.
       REPRESENTED BY ITS CHAIRMAN

3.     REGIONAL DIRECTOR
       REGIONAL CENTRE BANGALORE,
       INSTITUTE OF OPEN SCHOOLING,
       3RD FLOOR, PUE BHAVAN,
       18TH CROSS, SAMPIGE ROAD,
       MALLESHWARAM, BANGALORE-560 012.

4.     AVK COLLEGE,
       DAVANAGERE TOWN BHAVAN,
       DAVANAGERE-570 001.
       REPRESENTED BY ITS PRINCIPAL.
                                       ... RESPONDENTS
(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI C.SHASHIKANTHA, CGC FOR R2 & R3
    SRI A.D.RAMANANDA, ADV. FOR R4)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE ANN-
B CIRCULAR ISSUED BY THE R-1 DATED 16.7.2014 AND
ALTERNATIVE, DECLARE THAT THE NOTIFICATION AT ANN-B
DATED 16.7.2014 ISSUED BY THE R-1 WOULD NOT AFFECT
THE ELIGIBILITY OF THE PETITIONER HAVING PURSUED
HER SENIOR SECONDARY CERTIFICATIONS MUCH PRIOR TO
THE DATE OF THE CIRCULAR.

IN WP No.51558/2014

BETWEEN:

GEETA MARIYAMMANAVAR
DAUGHTER OF NAGAPPA,
                           56


AGED ABOUT 23 YEARS,
RESIDING AT ACST HOSTEL
BADA CROSS,
DAVANAGERE-577002.
                                        ... PETITIONER

(BY SRI SADHANA DESAI, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGATRI,
       DAVANAGERE-577002
       REPRESENTED BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI,
       MYSORE-580002
       REPRESENTED BY ITS REGISTRAR.

3.     A R G COLLEGE OF ARTS AND COMMERCE
       P.J.EXTENSION,
       DAVANAGERE-577002
       REPRESENTED BY ITS PRINCIPAL.
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI MANMOHAN.P.N., ADV. FOR R2
    R3 SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE ANN-
D THE CIRCULAR DATED 16.7.2014 ISSUED BY THE R-1 AND
DIRECT THE RESPONDENTS TO PERMIT THE PETITIONER TO
PURSUE AND COMPLETE THE UNDER GRADUATE / DEGREE
COMMENCING FROM THE ACADEMIC YEAR 2014-15.

IN WP No.50603/2014

BETWEEN:

JEELANI
S/O ANWARSAB,
                            57


AGED ABOUT 20 YEARS,
NO.296 1ST MAIN,
2ND CROSS, DEVRAJ URS LAYOUT,
DAVANAGERE DIST-577 002.
                                        ... PETITIONER

(BY SRI RADHA.V.D, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577 002
       REPTD. BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI,
       MYSORE-571 401
       REPTD. BY ITS REGISTRAR.

3.     CHETANA HI-TECH COLLEGE
       #3301/A & B, MCC B BLOCK,
       DAVANAGERE-577 004
       REPRESENTED BY ITS PRINCIPAL
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    R3 SERVED)
     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNEX-C THE CIRCULAR DTD.16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE/DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.48819-48820/2014

BETWEEN:

1.     SARALA L
       D/O LOKESH,
                           58


       AGED ABOUT 20 YEARS,
       THOLAHUNASE,
       NEAR RAILWAY GATE,
       DAVANAGERE DIST-577 002

2.     MANIDEEP
       S/O VENKATRAO,
       AGED ABOUT 21 YEARS,
       # 3596/2MCC B BLOCK,
       7TH MAIN,7TH CROSS,
       DAVANAGERE DIST-577 002
                                       ... PETITIONERS

(BY SRI SHRIDHAR N HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVESITY OFFICES)
       SHIVAGANGOTRI,
       DAVANAGERE-577 002
       REPTD.BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY, MANASA GANGOTRI,
       MYSORE-571 401
       REPTD.BY ITS REGISTRAR

3.     CHETANA HI-TECH COLLEGE
       # 3301/A & B, MCC "B" BLOCK,
       DAVANAGERE-577 004
       REPRESENTED BY ITS PRINCIPAL

4.     A V KAMALAMMA
       WOMEN COLLEGE,
       DAVANAGERE-577 002
       REPRESENTED BY ITS PRINCIPAL
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SRI VIRUPAKSHAIAH, ADV. FOR R3
    R4 SERVED)
                            59


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.48051/2014

BETWEEN:

ROHINI K S
D/O.SUBRAMANYA,
AGED ABOUT 20 YEARS,
BAPUJINAGAR, 5TH WARD,
HARAPANAHALLI-583131.
                                        ... PETITIONER

(BY SRI RADHA.V.D, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577002.
       REPTD. BY ITS REGISTRAR.
2.     THE KARNATAKA STATE OPEN UNIVERSITY,
       MANASA GANGOTRI,
       MYSORE-571401,
       REPTD. BY ITS REGISTRAR.

3.     AMBLI DODDA BHARAMAPPA
       FIRST GRADE COLLEGE,
       HARIHAR ROAD,
       HARAPANAHALLI-583131,
       REPTD. BY ITS PRINCIPAL.
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI P.N.MANMOHAN, ADV. FOR R2
    R3 SERVED)
                         60


    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNX-C THE CIRCULAR DT.16.7.2014 ISSUED BY
THE R-1 AND FURTHER DIRECT THE RESPONDENTS TO
PERMIT THE PETITIONERS TO PURSUE AND COMPLETE THE
UNDER GRADUATE/DEGREE COMMENCING FROM THE
ACADEMIC YEAR 2014-15.

IN WP Nos.47574-47596/2014

BETWEEN:

1.   NETHRAVATHI K S
     D/O SHEKARAPPA.K.
     AGED ABOUT 20 YEARS,
     POST, KONDAJJI,
     HARIHAR TALUK,
     DAVANAGERE DIST-577 002.

2.   LINGARAJA .M.
     S/O MARAPPA,
     AGED ABOUT 21 YEARS,
     BHEEMASAMUDRA POST,
     TUREBILU, 1ST APMC,
     MARKET ROAD,
     CHITRADURGA-577 001.

3.   MANJUNATHA.P.
     S/O PARAMASHIVAPPA.J.
     AGED ABOUT 22 YEARS,
     NEAR RAGHAVENDRA SCHOOL,
     HULIKATTE COMPLEX ROAD,
     NITTUVALLI
     DAVANAGERE DIST-577 002.

4.   MALETESH M.C.
     S/O LATE CHIKKANNA M.C.
     AGED ABOUT 21 YEARS,
     VEERABDRASHWARA RICE MILL OPP
     MALEBENNUR POST,
     TQ HARIHAR,
     DIST: DAVANGERE-577 601.
                           61


5.    ABIYA.T.
      D/O THANGAMUTHLU D,
      AGED ABOUT 20 YEARS,
      NO.340/183, B,
      2ND MAIN 4TH CROSS,
      NITTUVALI,
      DAVANGERE-577002.

6.    NIMISHAMBIKA T.M.
      D/O J.T. MANJUNATHA,
      AGED ABOUT 20 YEARS,
      NO.5, BHADRA CANAL DIVISION,
      HADADI ROAD,
      DAVANAGERE-577 004.

7.    SHIVAKUMAR PATIL
      S/O VEERESH S PATIL,
      AGED ABOUT 19 YEARS,
      INDIRA NAGAR, 1ST MAIN 5TH CROSS,
      NEAR GOVT HOSPITAL,
      HARIHAR POST,
      DAVANAGERE-577 601.

8.    KARTIK BELLARE B
      S/O BALCHANDRA B.L.
      AGED ABOUT 21 YEARS,
      # 1790/37, 5TH CROSS,
      S.S. LAYOUT, A BLOCK,
      DAVANAGERE-577 004.

9.    SUNIL.N.
      S/O NALAGATTAYYA,
      AGED ABOUT 22 YEARS,
      # 4TH MAIN, 7TH CROSS,
      DAVANAGERE-577 002.

10.   NOOR MOHAMMAD M
      S/O ABDULMASID SAB,
      AGED ABOUT 19 YEARS,
      # 3RD MAIN 15TH CROSS,
      DAVANAGERE-577004.

11.   SYED SAIF
      S/O MOHAMMED SADIQ T.S.
                            62


      AGED ABOUT 19 YEARS,
      # 96/1, BAVLANE ROAD,
      URDU PRESS,
      DAVANAGERE-577004.

12.   PRASAD H
      S/O HANUMANTHAPPA H,
      AGED ABOUT 19 YEARS,
      920/26, 1ST MAIN,
      2ND CROSS, LABOR COLONY,
      DAVANAGERE-577004.

13.   RAJESHWARI G.R.
      D/O RUDRESH G.M.
      AGED ABOUT 19 YEARS,
      GUMMANUR, GUDHAL, POST,
      DAVANAGERE TALUK & DIST-577004.

14.   SIDDU S ARADHYAMATH
      S/O SHAMBULINGAYYA,
      AGED ABOUT 20 YEARS,
      SRIRAM NAGAR, 6TH CROSS,
      RANEBENNUR-581115.

15.   DIVYA R
      D/O RAMALINGAPPA.K
      AGED ABOUT 22 YEARS,
      # 334, S.B. ROAD,
      NEW BUSTAND ROAD,
      DAVANAGERE-577004.

16.   ARUN V BOSE
      D/O V.M. BOSE,
      AGED ABOUT 19 YEARS,
      # 1699/15 KRISHNA KURPA,
      SIDDAVEERAPPA LAYOUT,
      DAVANAGERE-577004.

17.   VANITHA B.M.
      D/O MAHANTESH B.N,
      AGE 20 YEARS,
      SHYAGALE POST,
      DAVANAGERE-577002.
                            63


18.   RUDRAMMA T.V.
      AGE 19 YEARS,
      D/O VEERANNAGOUDA T.N,
      CHANNEL ROAD,
      THYAVANAIGE POST,
      DAVANAGERE-577004.

19.   PRIYANKA P.R.
      D/O RAMACHANDRAPPA,
      AGED ABOUT 20 YEARS,
      # 1828/30, DAVANAGERE-577002.

20.   NAGMA A.S.
      D/O ABDUL UMAR,
      AGED ABOUT 20 YEARS,
      # 1972, 2ND MAIN 2ND CROSS,
      PARK ROAD, SALI NAGAR,
      DAVANAGERE-577004.

21.   VYASHAK J.R.
      S/O RAVIKUMAR,
      AGED ABOUT 20 YEARS,
      8TH MAIN 8TH CROSS,
      DAVANAGERE-577004,

22.   GANESH K.P.
      S/O PRABHU K.H,
      AGED ABOUT 20 YEARS,
      VINAYAKA BADAVANE,
      VIDYA NAGAR,
      DAVANAGERE-577004.

23.   PRAJWAL ARADHYA
      S/O PRAJWAL ARADHYA
      AGE 20 YEARS,
      # 368, S.N. LAYOUT,
      1ST MAIN, 2ND CROSS,
      DAVANAGERE-577004.
                                      ... PETITIONERS

(BY SMT RADHA.V.D, ADV.)
                             64


AND:

1.     THE DAVANGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577 002,
       REPTD. BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY, MANASA GANGOTRI,
       MYSORE-571 401,
       REPTD. BY ITS REGISTRAR.

3.     D.R.M. SCIENCE COLLEGE
       NEAR JJMMC,
       DAVANAGERE-577 004,
       REPTD. BY ITS PRINCIPAL.

4.     M. BASAVAYYA VASATHI
       MAHAVIDYALAYA SIREGERE,
       SIREGERE-577541.

5.     CHETANA HI-TECH COLLEGE
       # 3301,/A & B, MCC B BLOCK,
       DAVANAGERE-577 004.
       REPRESENTED BY ITS PRINCIPAL.

6.     S.J.V.P. COLLEGE
       AUTONOMOUS,
       HARIHA-577601,
       REPRESENTED BY ITS PRINCIPAL.

7.     M.R.M 1ST GRADE COLLEGE
       S. NIJALINGAPPA BADAVANE,
       DAVANAGERE-577004,
       REPRESENTED BY ITS PRINCIPAL

8.     GMS ACADEMY
       # 431, P.B. ROAD,
       DAVANAGERE-577006,
       REPTD BY ITS PRINCIPAL.
                            65


9.    NUTANA INSTITUTE OF
      MANAGEMENT (NIM),
      LIC COLONY,
      DAVANAGERE-577004,
      REPTD BY ITS PRINCIPAL.

10.   A.V. KAMALAMMA
      DEGREE COLLEGE FOR WOMEN,
      AKKAMAHADEVI ROAD,
      DAVANAGERE-577002.

11.   SRI. VINAYAKA TRUST (REGD)
      S.S. LAYOUT, A BLOCK,
      DAVANAGERE-577004.

12.   S.B.C. FIRST GRADE COLLEGE
      FOR WOMEN,
      S.S. LAYOUT, A BLOCK,
      DAVANAGERE-577004.
                                        ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI A.D.RAMANANDA, ADV. FOR R3, 7, 10 & 12
    R4 TO R6, R8, R9 AND R11 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANNEX-C THE CIRCULAR DTD.16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE/DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.47524/2014

BETWEEN:

RACHEL JOYCEY
D/O RAJKUMAR J
AGED ABOUT 19 YEARS
STUDYING IN 1ST YEAR BBM COURSE
NUTAN INSTITUTE OF MANAGEMENT
                           66


(NIM), LIC COLONY
DAVANAGERE-577002
                                        ... PETITIONER

(BY SRI KIRAN KUMAR D K, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES
       SHIVAGANGOTHRI
       DAVANAGERE-577002
       REP BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI
       MYSORE-570005
       REP BY ITS REGISTRAR

3.     NUTAN INSTITUTE OF MANAGEMENT (NIM)
       REP BY ITS PRINCIPAL
       LIC COLONY
       DAVANAGERE-577002
                                      ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI MANMOHAN.P.N., ADV. FOR R2
    R3 SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED CIRCULAR DATED 16.7.2014 PASSED BY THE R-1
VIDE ANN-A AND DIRECT THE R-1 AND R-3 TO PERMIT THE
PETITIONER TO PURSUE AND COMPLETE THE BBM COURSE
STUDYING IN THE R-3 COLLEGE.

IN WP No.44573/2014

BETWEEN:

SRI GANGADHAR M.G
S/O GOPAL M G
AGED ABOUT 19 YEARS
STUDYING IN IST YEAR B A COURSE
                           67


BASAVESHWARA GOVERNMENT
FIRST GRADE COLLEGE
MAYAKONDA
DAVANAGERE TALUK AND DISTRICT-577534
                                        ... PETITIONER

(BY SRI KIRAN KUMAR D K, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES
       SHIVAGANGOTHRI
       DAVANAGERE-577002
       REP. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI
       MYSORE-570005
       REP. BY ITS REGISTRAR

3.     BASAVESHWARA GOVERNMENT
       FIRST GRADE COLLEGE
       MAYAKONDA
       DAVANAGERE TALUK AND DISTRICT-577534
       REP. BY ITS PRINCIPAL

4.     THE UNION OF INDIA
       MINISTRY OF HUMAN RESOURCES DEPARTMENT
       GOVERNMENT OF INDIA
       NEW DELHI-10011
       REP BY ITS SECRETARY
                                     ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    R3 & R4 SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE
IMPUGNED CIRCULAR DTD.16.7.2014, PASSED BY R-1 VIDE
ANNEX-A AND DIRECT THE R-1 AND R-3 TO PERMIT THE
PETITIONER TO PURSUE AND COMPLETE THE B.A. COURSE
STUDYING IN THE R-3 COLLEGE.
                           68


IN WP No.52237/2014

BETWEEN:

DAVALADA SHAMBULINGA
S/O. DAVALADA KOTRAPPA,
AGED ABOUT 20 YEARS,
# 159, SATTURU POST,
HARAPANAHALLI TQ,
DAVANAGERE 577002
                                        ... PETITIONER

(BY SRI SHRIDHAR.N.HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA
       (UNIVERSITY OFFICES)
       SHIVAGANGOTRI,
       DAVANAGERE 577 002
       REPTD. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY,
       MANASA GANGOTRI,
       MYSORE 571 401
       REPTD. BY ITS REGISTRAR

3.     GOVERNMENT FIRST GRADE COLLEGE
       DAVANAGERE 577004
       REPRESENTED BY ITS PRINCIPAL
                                    ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2
    SMT H.C.KAVITHA, HCGP FOR R3)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-C THE CIRCULAR DT.16.7.14, ISSUED BY THE
R1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITINERS TO PURSUE & COMPLETE THE UNDER
                            69


GRADUATE/DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.51781-51782/2014

BETWEEN:

1.     NOOR FATHIMA
       D/O KARIMULLA
       AGED ABOUT 20 YEARS,
       NO.94, S.M. KRISHNA NAGAR
       DAVANAGERE DIST-577 002.

2.     JAKEER G.C
       S/O CHAMANVALI P
       AGED ABOUT 20 YEARS,
       ANAGODU
       DAVANGERE TQ & DIST-577006.
                                       ... PETITIONERS

(BY SRI SHRIDHAR.N.HEGDE, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       VISHWAVIDYANILAYA KARYALAYA,
       (UNIVERSITY OFFICES),
       SHIVAGANGOTRI,
       DAVANAGERE-577 002.
       REPTD. BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN
       UNIVERSITY, MANASA GANGOTRI,
       MYSORE-571 401.
       REPTD. BY ITS REGISTRAR

3.     GOVERNMENT OF FIRST GRADE COLLEGE
       DAVANGERE-577004
       REPRESENTED BY ITS PRINCIPAL
                                     ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SRI P.N.MANMOHAN, ADV. FOR R2
    SMT H.C.KAVITHA, HCGP FOR R3)
                          70


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONERS TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.48042-48043/2014 &
W.P.Nos.48288-48293/2014

BETWEEN:

1.   AJAY KUMAR
     S/O KRISHNAMURTHY
     AGED ABOUT 20 YEARS

2.   M MANJUNATHA
     S/O MOOLAPPA
     AGED ABOUT 21 YEARS

3.   DHANARAJ
     S/O MALLA ACHAR
     AGED ABOUT 19 YEARS

4.   SHASHIDARA
     S/O RAJENDRA P
     AGED ABOUT 22 YEARS

5.   BHARATH GOWDA
     S/O RUDREGOWDA
     AGED ABOUT 20 YEARS

6.   ABHIRAM
     S/O P.RAVINDRANATH
     AGED ABOUT 19 YEARS

7.   AKSHAY NAYAKA M
     S/O MANJANNA
     AGED ABOUT 19 YEARS

8.   RAGHAVENDRA
     S/O RANGAPPA
     AGED ABOUT 19 YEARS
                            71



       ALL ARE STUDENT OF
       BAPUJI FIRST GRADE COLLEGE
       TYAGARAJANAGAR
       CHALLAKERE.
                                       ... PETITIONERS

(BY SRI RAVISHANKAR D.R., ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES
       SHIVAGANGATRI
       DAVANAGERE-577002
       REPRESENTED BY ITS REGISTRAR

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANTORI
       MYSORE - 548000
       REPRESENTED BY ITS REGISTRAR

3.     BAPUJI FIRST GRADE COLLEGE
       TYAGARAJANAGAR
       CHALLAKERE - 577 032.
                                      ... RESPONDENTS
(BY SRI S.S. NAGARALE, ADV. FOR R1;
    SRI T.P.RAJENDRA KUMAR SUNGAY, ADV. FOR R2;
    R3 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
ANN-C THE CIRCULAR DATED 16.7.2014 ISSUED BY THE R-1
AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONER TO PURSUE AND COMPLETE THE UNDER
GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP Nos.53211-53212/2014

BETWEEN:

1.     PATIL RAMANAGOWDA
       S/O PATIL KRISHNAGOWDA
                            72


       AGED ABOUT 20 YEAS
       STUDENT OF B A - 1
       RESIDENT OF NITTURU VILLAGE
       HARAPANAHALLI TQ
       DAVANAGERE DISTRICT 583 128

2.     ANJUM BANU
       D/O SHAFI
       AGED ABOUT 19 YEARS
       STUDENT OF B A - 1
       BETUR ROAD
       INDIRANAGAR 2ND CROSS
       DAVANAGERE 577 002
                                         ... PETITIONERS

(BY SRI S.G.VIJAYA KUMAR, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY CAMPUS
       SHIVAGANGOTHRI
       DAVANAGERE 577 002
       REPRESENTED BY ITS REGISTRAR

2.     KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTHRI
       MYSORE 570 002
       REPRESENTED BY ITS REGISTRAR

3.     THE PRINCIPAL
       GOVERNMENT FIRST GRADE COLLEGE
       DAVANAGERE 577 002
                                    ... RESPONDENTS

(BY SRI S.S.NAGARALE, ADV. FOR R1
    SMT H.C.KAVITHA, HCGP FOR R3
    R2 SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH ANN-E, THE CIRCULAR DTD.16.7.2014 ISSUED BY
THE R-1 AND DIRECT THE RESPONDENTS TO PERMIT THE
PETITIONER TO PERUSE AND COMPLETE THE UNDER
                           73


GRADUATE / DEGREE COMMENCING FROM THE ACADEMIC
YEAR 2014-15.

IN WP No.40388/2014

BETWEEN:

MUDDUKRISHNA,
S/O.DIVAKAR,
AGED ABOUT 19 YEARS,
HULITHOTTLU POST,
HIRIYUR TALUQ,
CHITRADURGA DISTRICT.
                                           ... PETITIONER

(BY SRI RAVISHANKAR.D.R, ADV.)

AND:

1.     THE DAVANAGERE UNIVERSITY
       UNIVERSITY OFFICES,
       SHIVAGANGATRI,
       DAVANAGERE-577 002,
       REPRESENTED BY ITS REGISTRAR.

2.     THE KARNATAKA STATE OPEN UNIVERSITY
       MANASA GANGOTRI, MYSORE,
       REPRESENTED BY ITS REGISTRAR.

3.     VEDAVATHI GOVT. FIRST GRADE COLLEGE,
       MYSORE ROAD, HIRIYUR,
       CHITRADURGA-577598.
                                      ... RESPONDENTS

(BY SRI SANTHOSH.S.NAGARALE, ADV. FOR R1
    SRI P.N.MANMOHAN, ADV. FOR R2)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO QUASH ANN-L
THE CIRCULAR DT.16.7.14, ISSUED BY THE R1, & FURTHER
DIRECT THE RESPONDENTS TO PERMIT THE PETITIONER TO
PURSUE & COMPLETE THE UNDER GRADUATE/DEGREE
COMMENCING FROM THE ACADEMIC YEAR 2014-15.
                                  74


    THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, THE COURT MADE THE
FOLLOWING:-

                                ORDER

Petitioners got admission to respondent-colleges which are affiliated to respondent-Davanegere University. Petitioners completed their 10th standard and I year PUC as a regular student and II year PUC under the Bridge Course conducted by respondent No.1. On the basis of the certificate issued by respondent No.1-Davanagere University, petitioners got admitted to respondent No.3- College in the year 2012-2013 and 2013-2014 for a regular Degree Course. At this juncture, respondent-University issued an endorsement stating that students who passed Bridge Course are not permitted to get admission for degree Course. Hence, these writ petitions.

2. Learned counsel for respondent-University submitted that Bridge Course was introduced vide notification dated 21.07.2012 and now it has been stopped from the year 2014 and since the petitioners have not 75 completed II Year PUC as regular students, they are not qualified for admission to degree course.

3. Learned counsel for respondent-Open University submitted that Bridge Course has been stopped from the year 2014. There is no specific clarification from any of the University as to whether students who completed II year PUC or Bridge Course are entitled for admission to degree Course or not. Since the petitioners got admitted to degree on the basis of the certificate issued by respondent No.2, they are yet to complete their final semester. At this juncture, it is not appropriate to hold that students are not eligible for the degree course since there is no clarification from any of the University with regard to equivalent qualification. Under this circumstance, it is to be held that qualification possessed by the petitioners i.e., II year PUC through Bridge Course conducted by respondent No.2 are to be treated as eligible for getting admission to degree course since they are yet to complete their final semester and respondent-University to issue certificate/marks card on completion of the course. 76

4. As there is no such provision in law which disqualify the petitioners from completing the course, it is not proper to hold that petitioners are not entitled to continue their studies.

Accordingly, writ petitions are disposed of. Circular dated 16.07.2014 is quashed so far it relates to petitioners. University is directed to issue certificate on completion of the degree course. It is made clear that at present Bridge Course is not equivalent for the purpose of admission for any of the further courses unless it is so declared by the Competent Authority. This benefit of continuing and completing the degree is extended on the ground that at the time when they got admitted to degree course, bridge course was treated as equivalent to II year P.U.C. and in the middle, they cannot be denied pursuing their studies and completing the course to which they are admitted.

Sd/-

JUDGE VM