Jharkhand High Court
Mr. Santosh Kumar Shukla vs Mr. Shivam Utkarsh Sahay on 3 July, 2023
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 5423 of 2018
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner : Mr. Santosh Kumar Shukla, Advocate Mr. Prakash Kumar, Advocate For the Respondents : Mr. Shivam Utkarsh Sahay, AC to SC (Mines)-II
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06/03.07.2023 After some argument, learned counsel for the petitioner, prays for an adjournment to bring on record any document to suggest that contractual appointment of the petitioner initially made vide letter as contained in memo no. 1165 dated 27.08.2007 issued under the signature of the respondent no. 4 - the Deputy Commissioner, Palamau was alive when the impugned order of his termination from service dated 08.08.2016 was issued.
Put up this case under the heading "For Admission" on 11.07.2023.
(Rajesh Shankar, J.) Manish