Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(15) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011 (15)"Scrutiny" means the process of "registration for counselling and scrutiny of documents" done under rule 12.
