Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(3)(ii) in The Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000

(ii)the temporary severance of the land under which the pipeline has been laid from other lands belonging to, or in the occupation of such person, or